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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(vi) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(vi)a Vice-Chancellor or ex Vice-Chancellor of the State or National University or a Director or equivalent of the Institute of national repute, to be nominated by the State Government;