Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(1) in Rajasthan Police Rules, 2008 (1)The Police Establishment Board shall meet at such places and at such time as may be decided by the Chairman of the Board and it shall meet atleast once in every three months.
