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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(5)(f) in The West Bengal University of Health Sciences Act, 2002

(f)if any urgent action by the Executive Council becomes necessary, the Vice-Chancellor may permit the business to be transacted by circulation of papers to the members of the Executive Council. The action proposed to be taken shall not be taken unless agreed to by a majority of members of the Executive Council. The action so taken shall forthwith be intimated to all the members of the Executive Council. The papers shall be placed at the next meeting of the Executive Council for ratification.