Section 1(3) in The Jammu and Kashmir Suppression of Indecent Advertisements Act, 2003
(3)[ It shall come into force from such as the Government may, by notification in the Jammu and Kashmir Government Gazette, appoint in this behalf.] [The Act came into force 1st Baisakh, 2004 by C. O. No. 47-C of 1947 dated 7th March, 1947 'Government Gazette dated 28th Chet, 2003'.]
