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[Cites 0, Cited by 4] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(d) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(d)any premises owned by Waqf registered under the Waqf Act, 1995 (Central Act 43 of 1995) or to any trust registered under the Indian Trusts Act, 1882 (Central Act 02 of 1982);