Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35B(3)] [Section 35B] [Entire Act] Securities And Exchange Board Of India - Subsection Section 35B(3)(iii) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (iii)In regulation 36, sub-regulation (3) shall be substituted with the following, namely:-