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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(a) in Inland Vessels Act, 1917

(a)any inland [mechanically propelled vessel] [Substituted by Act 35 of 1977, Section 5, for "team-vessel" (w.e.f. 1.5.1978).] has been wrecked, abandoned or materially damaged, or