Calcutta High Court
Pcit-12 vs M/S. Shree Krishna Developers on 31 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
GA 805/2017; ITAT 89/2017; GA 804/2015
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(income tax)
ORIGINAL SIDE
PCIT-12, KOL.
Versus
M/S. SHREE KRISHNA DEVELOPERS
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE AMITABHA CHATTERJEE Date : 31st July, 2018.
Mr. P. Dudheria, Adv.
Mr. Murarka, Adv.
The Court : Accommodation is prayed for on behalf of the revenue. Let the matter be listed in the monthly list of August, 2018.
(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) tk