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[Cites 1, Cited by 1]

Himachal Pradesh High Court

M/S Naziveedu Seeds Ltd. vs . Atam Dev (Deceased) on 5 April, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

M/s Naziveedu Seeds Ltd. vs. Atam Dev (deceased) through LRs .

RFA No. 43 of 2018 05.04.2023 Present: Mr.Manish, Advocate, vice Mr.Anuj Gupta, Advocate, for the appellant.

Mr.Ashwani Kumar Negi, Advocate, for respondent No.1 (i) to 1(v).

Mr.Harinder Singh Rawat, Additional Advocate General, for respondents No.2 and 3.

r CMP No.1093 of 2023 As requested by learned counsel for respondent No.1, further four weeks' time, as prayed, is granted to file reply to the application.

List for consideration on 12.05.2023 alongwith main appeal.

RFA No.43 of 2018

List alongwith RFA No.267 of 2017.

(Vivek Singh Thakur) Judge April 5, 2023 (Purohit) ::: Downloaded on - 06/04/2023 20:34:01 :::CIS