Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 281(1)] [Section 281] [Entire Act]

Union of India - Subsection

Section 281(1)(g) in The Companies Act, 2013

(g)details of trade marks and intellectual properties, if any, owned by the company;