Kerala High Court
Investors Club Trichur vs The Commissioner Of Income Tax on 24 June, 2008
Bench: C.N.Ramachandran Nair, V.K.Mohanan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
ITA.No. 15 of 2002()
1. INVESTORS CLUB TRICHUR, MAHATHMA PRESS
... Petitioner
Vs
1. THE COMMISSIONER OF INCOME TAX,
... Respondent
For Petitioner :SRI.M.UNNIKRISHNA MENON
For Respondent :SRI.P.K.R.MENON(SR.),SR.COUNSEL FOR IT
The Hon'ble MR. Justice C.N.RAMACHANDRAN NAIR
The Hon'ble MR. Justice V.K.MOHANAN
Dated :24/06/2008
O R D E R
C .N. RAMACHANDRAN NAIR &
V.K. MOHANAN, JJ.
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I.T.A. Nos. 15 & 19 OF 2002
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Dated this the 24th day of June, 2008
JUDGMENT
Ramachandran Nair,J.
Since the question raised is covered against the assessee by decision of this Court in assessee's own case in ITA 194 of 2001, we dismiss these two appeals following the above judgment.
(C.N.RAMACHANDRAN NAIR) Judge.
(V. K. MOHANAN) Judge.
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