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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(i) in Finance Act, 2020

(i)where the amount of such income or, as the case may be, the aggregate of the amounts of such income credited or paid or likely to be credited or paid during the financial year by the person responsibile for making the payment to the account of, or to, the payee does not exceed five thousand rupees; or