Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(9)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(9)(c) in The National Food Security Act, 2013

(c)has been convicted of an offence which, in the opinion of the State Government, involves moral turpitude; or