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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(f) in The Greater Noida Industrial Development Area Building Regulations, 1992

(f)Fire escape stairs shall have straight flight not less than 0.75 mtr. wide treads and risers not more than 0.10 mtr. The number of risers shall be limited to per flight.