Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] Union of India - Subsection Section 86(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (2)Facilities shall in addition be equipped with instrumentation for recording of environmental data that may be of significance to the petroleum activities.
