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[Cites 0, Cited by 0] [Section 44(9)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(9)(h) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(h)Any other conditions that may be specified or laid down by the Authority in the interest of subscribers or for orderly growth of pension schemes and National Pension System.