Punjab-Haryana High Court
State Of Haryana vs Yoginder Singh And Another on 21 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 4693 of 2003 (O&M)
State of Haryana ... Appellant
vs
Yoginder Singh and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 825 of 2003 - Shakuntla Devi vs State of Haryana and another, vide separate order of even date, the present appeal is disposed of.
21.1.2010 ( Rajesh Bindal) vs. Judge