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Punjab-Haryana High Court

State Of Haryana vs Yoginder Singh And Another on 21 January, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

       In the High Court of Punjab & Haryana at Chandigarh


                                       R. F. A No. 4693 of 2003 (O&M)


State of Haryana                                             ... Appellant
                                              vs
Yoginder Singh and another                                   .... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 825 of 2003 - Shakuntla Devi vs State of Haryana and another, vide separate order of even date, the present appeal is disposed of.




21.1.2010                                              ( Rajesh Bindal)
vs.                                                          Judge