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State of Uttar Pradesh - Section

Section 109 in The U.P. Factories Rules, 1950

109. [ Dangerous manufacturing process of operations. [Substituted by Notification No. 1028/XXXVI-3-28-(F)-94, dated 7th April, 1997, published in U.P. Gazette (Extraordinary), Part 4, Section (kha), dated 7th April, 1997.]

- The following manufacturing processes or operations when carried on in any factory are declared to be dangerous manufacturing process or operations under Section 87 :
(i)Manufacture of aerated water and processes incidental thereto.
(ii)Electrolytic plating or oxidation of metal articles by use of an electrolyte containing chromic acid or other chromium compounds.
(iii)Manufacture and repair of electric accumulators.
(iv)Glass manufacture.
(v)Grinding or glazing of metals.
(vi)Manufacture and treatment of lead and certain compounds of lead.
(vii)Generation of gas from dangerous petroleum.
(viii)Cleaning or smoothing of articles by a jet of sand, metal shot or grit or other abrasive propelled by a blast of compressed air or steam.
(ix)Liming and tanning or raw hides and skins and processes incidental thereto.
(x)Certain lead processes carried on in Printing Presses and Type Foundries.
(xi)Dichromate manufacture.
(xii)Chemical works.
(xiii)Manufacture or manipulation of Carcinogenic Dye Intermediates.
(xiv)Manufacture, handling and usage of benzene and substances containing benzene.
(xv)Manufacture of pottery.
(xvi)Manipulation of stone or any other material containing free silica.
(xvii)Handling and processing of asbestos, manufacturing of any article of asbestos and any other processes of manufacture or otherwise in which asbestos is used in any form.
(xviii)Handling or manipulation of corrosive substances.
(xix)Compression of oxygen and hydrogen produced by electrolysis of water.
(xx)Process of extracting oils and fats from vegetable and animal sources in solvent extraction plants.
(xxi)Manufacture of manipulation of manganese and its compounds.
(xxii)Manufacture or manipulation of dangerous pesticides.
(xxiii)Manufacturing process or operations in carbon di-sulphide plants.
(xxiv)Operation involving High Noise Levels.
(xxv)Manufacture of Rayon by Viscose process.
(xxvi)Highly Flammable Liquids and Flammable Compressed Gases.
(xxvii)Carpet and woollen drugget making or any work incidental thereto or connected therewith.
(xxviii)Brassware making or any work incidental thereto or connected therewith.
(xxix)Lock and hardware making or any work incidental thereto or connected therewith.]