Himachal Pradesh High Court
Chet Ram vs . Kaushalya Thakur & Another on 16 March, 2024
Author: Virender Singh
Bench: Virender Singh
Chet Ram Vs. Kaushalya Thakur & Another .
CMP(M) No.111 of 2023 in RSA No.207 of 2015 16.03.2024 Present: Ms. Kiran Sharma, Advocate vice Mr. Arving Sharma, Advocate for non-applicant Chet Ram.
Ms. Pooja Verma, Advocate vice Mr. Abhishek Banta, Advocate for respondent No.1-applicant.
Mr. Mukul Sood, Advocate, for respondent No.2.
In view of the request made by learned vice counsel appearing for the applicant, list on 4th April, 2024, before appropriate Bench.
(Virender Singh) Judge March 16, 2024(ps) ::: Downloaded on - 16/03/2024 20:32:50 :::CIS