Section 1 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab
1. Application for refund of price of stamp or renewal of stamp paper.
- To remit the fees chargeable on applications presented to a Collector for refund of the amount paid to the Government for stamped paper which has become spoiled or unfit for use, or is no longer required for use and on applications for renewal of stamped paper which has become spoiled or unfit for use.
