Supreme Court - Daily Orders
M/S Dlf Golf Resorts Ltd. vs The State Of Haryana on 26 October, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.33 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13014/2010
(Arising out of impugned final judgment and order dated 20/11/2009
in RA No.356/2009 in CWP No.6957/2009 passed by the High Court Of
Punjab & Haryana At Chandigarh)
M/S DLF GOLF RESORTS LTD. Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(With appln.(s) for permission to file additional documents and
office report)
WITH
C.A.Nos.2524/2011 and 3333/2012 - (With Office Report)
C.A.Nos.5439, 5440 & 5441 of 2011
SLP(C)Nos.25490, 30638 & 31648 of 2011
(With Interim Relief and Office Report)
SLP(C)Nos.6348-6349/2012
(With appln.(s) for stay and Office Report)
SLP(C)No.7578/2012 - (With Office Report)
Date : 26/10/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. L. Nageswara Rao,Sr.Adv.
In SLP(C)13014 Mr. Ajay Aggarwal,Adv.
Ms. Kanika Gamber,Adv.
Mr. Rajan Narain,Adv.
Mr. Ravinder Narain,Adv.
In CA 2524 Mr. Ajay Aggarwal,Adv.
Ms. Kanika Gamber,Adv.
Ms. Mallika Joshi,Adv.
Signature Not Verified
Mr. Rajan Narain,Adv.
Digitally signed by
Sarita Purohit
Date: 2015.10.27
Mr. Ravinder Narain,Adv.
16:21:35 IST
Reason:
1
In CA 5439 & Mr. Bankey Bihari,Adv.
SLP(C)31648
In CA 5440 & Ms. Shagun Matta,Adv.
SLP(C)30638 For Mr. Anip Sachthey,Adv.
In CA 5441 Mr. Ashwani Kumar,Adv.
Ms. Iti Sharma,Adv.
In SLP(C)25490 M/s. Parekh & Co.,Advs.
In CA 3333 & Mr. Umang Shankar,Adv.
SLP(C)7578
In SLP(C) Mr. L.K. Bhushan,Adv.
6348-6349 Mr. Mohit Sharma,Adv.
For M/s. Dua Associates,Advs.
Mr. L. Nageswara Rao,Sr.Adv.
Mr. R.N. Karanjawala,Adv.
Ms. Ruby singh Ahuja,Adv.
Ms. Aakanksha Munjhal,Adv.
Mr. Utsav Trivedi,Adv.
Ms. Manik Karanjawala,Adv.
For M/s. Karanjawala & Co.,Advs.
For Respondent(s)
State Mr. Alok Sangwan,AAG
Dr. Monika Gosain,Adv.
Mr. Anil Grover,Adv.
Ms. Pragati Neekhra,Adv.(Not present)
Mr. Kamal Mohan Gupta,Adv.(Not present)
UPON hearing the counsel the Court made the following
O R D E R
List the matters before a Bench of which one of us (Adarsh Kumar Goel, J.) is not a member.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 2