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Supreme Court - Daily Orders

M/S Dlf Golf Resorts Ltd. vs The State Of Haryana on 26 October, 2015

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.33                           COURT NO.3                SECTION III

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).13014/2010

     (Arising out of impugned final judgment and order dated 20/11/2009
     in RA No.356/2009 in CWP No.6957/2009 passed by the High Court Of
     Punjab & Haryana At Chandigarh)

     M/S DLF GOLF RESORTS LTD.                                       Petitioner(s)

                                                 VERSUS

     STATE OF HARYANA & ORS.                            Respondent(s)
     (With appln.(s) for permission to file additional documents and
     office report)

     WITH

     C.A.Nos.2524/2011 and 3333/2012 - (With Office Report)

     C.A.Nos.5439, 5440 & 5441 of 2011

     SLP(C)Nos.25490, 30638 & 31648 of 2011
     (With Interim Relief and Office Report)

     SLP(C)Nos.6348-6349/2012
     (With appln.(s) for stay and Office Report)

     SLP(C)No.7578/2012 - (With Office Report)

     Date : 26/10/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)             Mr.   L. Nageswara Rao,Sr.Adv.
     In SLP(C)13014                Mr.   Ajay Aggarwal,Adv.
                                   Ms.   Kanika Gamber,Adv.
                                   Mr.   Rajan Narain,Adv.
                                   Mr.   Ravinder Narain,Adv.

     In CA 2524                    Mr.   Ajay Aggarwal,Adv.
                                   Ms.   Kanika Gamber,Adv.
                                   Ms.   Mallika Joshi,Adv.
Signature Not Verified
                                   Mr.   Rajan Narain,Adv.
Digitally signed by
Sarita Purohit
Date: 2015.10.27
                                   Mr.   Ravinder Narain,Adv.
16:21:35 IST
Reason:




                                                  1
In CA 5439 &          Mr. Bankey Bihari,Adv.
SLP(C)31648

In CA 5440 &          Ms. Shagun Matta,Adv.
SLP(C)30638           For Mr. Anip Sachthey,Adv.

In CA 5441            Mr. Ashwani Kumar,Adv.
                      Ms. Iti Sharma,Adv.

In SLP(C)25490        M/s. Parekh & Co.,Advs.

In CA 3333 &          Mr. Umang Shankar,Adv.
SLP(C)7578

In SLP(C)             Mr. L.K. Bhushan,Adv.
6348-6349             Mr. Mohit Sharma,Adv.
                      For M/s. Dua Associates,Advs.

                      Mr.   L. Nageswara Rao,Sr.Adv.
                      Mr.   R.N. Karanjawala,Adv.
                      Ms.   Ruby singh Ahuja,Adv.
                      Ms.   Aakanksha Munjhal,Adv.
                      Mr.   Utsav Trivedi,Adv.
                      Ms.   Manik Karanjawala,Adv.
                      For   M/s. Karanjawala & Co.,Advs.

For Respondent(s)
State                 Mr. Alok Sangwan,AAG
                      Dr. Monika Gosain,Adv.
                      Mr. Anil Grover,Adv.

                      Ms. Pragati Neekhra,Adv.(Not present)
                      Mr. Kamal Mohan Gupta,Adv.(Not present)

            UPON hearing the counsel the Court made the following
                               O R D E R

List the matters before a Bench of which one of us (Adarsh Kumar Goel, J.) is not a member.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 2