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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(3)[ In respect of motor vehicles falling under [Home Departments notification No. II (2)/H.O./47 85/89, dated 20th July 1989,] [SRO A 117/85.] the tax shall be paid on or before the day on which the vehicle is to be put on road.]