Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(1)(c) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(c)other remedies are available to the complainant and in the circumstances of the case it would be more proper for the complainant to avail of such remedies;