Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(i) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(i)in case of permanent theatre, for the offence with fine which may extend to two thousand rupees and for second or subsequent offence with fine which may extend to four thousands rupees; and