Section 2(2) in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012
(2)The words and expressions used but not defined in these rules shall have the meanings assigned to them in the Andhra Pradesh Excise Act,1968 and the Andhra Pradesh Distillery (Manufacture of Indian Made Foreign Liquor other than Beer and Wine) Rules, 2006.Part-II Provision Relating To Manufacture Of Ready To Drink Alcoholic Beverages
