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[Cites 0, Cited by 17] [Entire Act]

Union of India - Section

Section 3 in The Places Of Worship (Special Provisions) Act, 1991

3. Bar of conversion of places of worship

.No person shall convert any place of worship of any religious denomination or any section thereof into a place of worship of a different section of the same religious denomination or of a different religious denomination or any section thereof.