Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 631] [Entire Act] State of Uttar Pradesh - Subsection Section 631(ii) in Rules under the United Provinces Excise Act, 1910 (ii)A duty of 25 paise per L.P. litre shall be levied on rectified or perfumed spirit made in India :
