Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Bombay Presidency - Subsection Section 13(5) in The Bombay Highways Rules, 1958 (5)The owner of the land shall thereon execute an agreement as required by the proviso to section 47. Such agreement shall be in Form D in Schedule I.
