Punjab-Haryana High Court
(O&M;) New India Ass. Co. Ltd vs Ram Ratti And Ors on 8 December, 2015
Author: Ramendra Jain
Bench: Ramendra Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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FAO No. 333 of 2006
Date of decision : 8.12.2015
New India Assurance Company Limited, Chandigarh .........Appellant
v.
Ram Ratti and others ......Respondents
CORAM : HON'BLE MR. JUSTICE RAMENDRA JAIN
Present : None
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Ramendra Jain, J.
Dismissed in default for non prosecution.
(RAMENDRA JAIN) JUDGE 8.12.2015 Ashwani ASHWANI KUMAR 2015.12.08 16:33 I attest to the accuracy and integrity of this document