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Punjab-Haryana High Court

(O&M;) New India Ass. Co. Ltd vs Ram Ratti And Ors on 8 December, 2015

Author: Ramendra Jain

Bench: Ramendra Jain

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH

                                                        *****
                                                                            FAO No. 333 of 2006
                                                                      Date of decision : 8.12.2015


           New India Assurance Company Limited, Chandigarh                      .........Appellant
                                           v.

           Ram Ratti and others                                                 ......Respondents


           CORAM : HON'BLE MR. JUSTICE RAMENDRA JAIN


           Present :            None

                                ---

           Ramendra Jain, J.

Dismissed in default for non prosecution.

(RAMENDRA JAIN) JUDGE 8.12.2015 Ashwani ASHWANI KUMAR 2015.12.08 16:33 I attest to the accuracy and integrity of this document