Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(1)The Authority may undertake audit of the operations, infrastructure, systems and procedures, of requestingentities, including their Sub-AUAs and Sub-KUAs, Authentication Service Agencies and OfflineVerification Seeking Entities, either by itself or through audit agencies appointed by it, to ensure that suchentities are acting in compliance with the Act, rules, regulations, policies, procedures, guidelines issued bythe Authority.