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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(1) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(1)The Academic Council shall be in charge of the academic affairs of the University and shall consist of the following members, namely:-
(i)the Vice-Chancellor;
(ii)the Director of Research Services;
(iii)the Director of Extension Services;
(iv)the Director of Instructions and Student Welfare;
(v)the Dean of Faculties:
(vi)one teacher from each faculty of the University to be elected from amongst themselves in the manner prescribed by Statutes:
(vii)two persons, not being employees of the University co-opted by the Academic Council for their special knowledge in subject recognized by the University.