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State of Madhya Pradesh - Section

Section 12 in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

12. Conclusiveness of entries in the list.

- An entry in an assessment list, in respect of any land or building mentioned therein, shall for the period the list is or has been in force, be conclusive proof for any purpose connected with the lax.