Delhi High Court - Orders
Signature Not Verified Digitally ... vs Signature Not Verified Digitally ... on 5 September, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~19, 20, 22 to 235
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1524/2022, CM APPL. 4367/2022, CM APPL. 4368/2022
+ W.P.(C) 7777/2009 and CM APPL. Nos. 5957/2018, 23567/2018,
38143/2022
+ LPA 130/2017
+ W.P.(C) 6337/2020 and CM APPL. 22496/2020
+ W.P.(C) 1176/2015 and CM APPL. 44457/2017
+ W.P.(C) 3547/2015
+ W.P.(C) 5899/2016
+ W.P.(C) 6946/2016
+ W.P.(C) 9624/2016
+ W.P.(C) 4018/2017 and CM APPL. 17708/2017
+ W.P.(C) 5221/2017 and CM APPL. 4786/2018
+ W.P.(C) 5239/2017
+ W.P.(C) 5270/2017
+ W.P.(C) 5288/2017
+ W.P.(C) 5313/2017
+ W.P.(C) 5314/2017 and CM APPL. 46025/2017
+ W.P.(C) 5503/2017
+ W.P.(C) 5742/2017
+ W.P.(C) 5743/2017
+ W.P.(C) 5765/2017
+ W.P.(C) 6162/2017
+ W.P.(C) 6219/2017 and CM APPL. 9969/2019
+ W.P.(C) 6248/2017
+ W.P.(C) 6255/2017
+ W.P.(C) 6257/2017
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+ W.P.(C) 6356/2017
+ W.P.(C) 6366/2017
+ W.P.(C) 6372/2017
+ W.P.(C) 6426/2017
+ W.P.(C) 6443/2017
+ W.P.(C) 6445/2017
+ W.P.(C) 6627/2017
+ W.P.(C) 6647/2017
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 1 of 10
Signing Date:07.09.2022
15:36:28
+ W.P.(C) 6676/2017
+ W.P.(C) 6713/2017
+ W.P.(C) 6764/2017
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+ W.P.(C) 6845/2017
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+ W.P.(C) 6861/2017
+ W.P.(C) 6862/2017 and CM APPL. 12387/2020
+ W.P.(C) 6863/2017
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+ W.P.(C) 7018/2017
+ W.P.(C) 7043/2017
+ W.P.(C) 7044/2017 and CM APPL. 33924/2020
+ W.P.(C) 7047/2017
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 2 of 10
Signing Date:07.09.2022
15:36:28
+ W.P.(C) 7079/2017
+ W.P.(C) 7085/2017
+ W.P.(C) 7089/2017
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+ W.P.(C) 7169/2017 and CM APPL. 38521/2017
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+ W.P.(C) 8132/2017
+ W.P.(C) 8193/2017
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 3 of 10
Signing Date:07.09.2022
15:36:28
+ W.P.(C) 8250/2017
+ W.P.(C) 8349/2017
+ W.P.(C) 8358/2017
+ W.P.(C) 8393/2017
+ W.P.(C) 8415/2017
+ W.P.(C) 8429/2017
+ W.P.(C) 8434/2017 and CM APPL. 42148/2017
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+ W.P.(C) 8899/2017 and CM APPL. 43978/2017
+ W.P.(C) 8913/2017 and CM APPL. 36466/2017
+ W.P.(C) 8950/2017 and CM APPL. 36580/2017
+ W.P.(C) 8951/2017 and CM APPL. 36583/2017
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+ W.P.(C) 9208/2017 and CM APPL. 37655/2017
+ W.P.(C) 9218/2017 and CM APPL. Nos. 37669/2017 & 40733/2017
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+ W.P.(C) 9350/2017
+ W.P.(C) 9357/2017
+ W.P.(C) 9363/2017
+ W.P.(C) 9366/2017
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 4 of 10
Signing Date:07.09.2022
15:36:28
+ W.P.(C) 9368/2017
+ W.P.(C) 9369/2017
+ W.P.(C) 9941/2017 and CM APPL. 40513/2017
+ W.P.(C) 10367/2017
+ W.P.(C) 10609/2017
+ W.P.(C) 11126/2017
+ W.P.(C) 11239/2017
+ W.P.(C) 11290/2017
+ W.P.(C) 527/2018
+ W.P.(C) 532/2018
+ W.P.(C) 533/2018
+ W.P.(C) 1642/2018
+ W.P.(C) 2089/2018
+ W.P.(C) 2742/2018
+ W.P.(C) 5904/2018
+ W.P.(C) 6217/2018 and CM APPL. 24000/2018
+ W.P.(C) 6275/2018 and CM APPL. 24210/2018
+ W.P.(C) 6289/2018 and CM APPL. 24231/2018
+ W.P.(C) 6845/2018 and CM APPL. Nos. 26005/2018 & 47449/2018
+ W.P.(C) 6965/2018 and CM APPL. 28406/2018
+ W.P.(C) 6978/2018
+ W.P.(C) 6992/2018
+ W.P.(C) 6993/2018
+ W.P.(C) 9098/2018 & CM APPL. 35118/2018
+ W.P.(C) 11226/2018
+ W.P.(C) 11245/2018
+ W.P.(C) 11752/2018 & CM APPL. 45522/2018, CM APPL.
45523/2018
+ W.P.(C) 11855/2018 & CM APPL. 45920/2018
+ W.P.(C) 13673/2018
+ W.P.(C) 42/2019
+ W.P.(C) 1430/2019 & CM APPL. 6559/2019
+ W.P.(C) 1543/2019 & CM APPL. 7127/2019
+ W.P.(C) 1588/2019 & CM APPL. 7324/2019
+ W.P.(C) 2495/2019
+ W.P.(C) 3114/2019
+ W.P.(C) 3120/2019
+ W.P.(C) 7710/2019
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 5 of 10
Signing Date:07.09.2022
15:36:28
+ W.P.(C) 8989/2019 & CM APPL. 50778/2019
+ W.P.(C) 8994/2019 & CM APPL. 50903/2019
+ W.P.(C) 9111/2019
+ W.P.(C) 11439/2019 & CM APPL. 47031/2019, CM APPL.
47032/2019
+ W.P.(C) 12361/2019 & CM APPL. 50590/2019
+ W.P.(C) 12616/2019
+ W.P.(C) 12622/2019
+ W.P.(C) 12628/2019
+ W.P.(C) 12654/2019 & CM APPL. 51656/2019, CM APPL.
51657/2019
+ W.P.(C) 12665/2019
+ W.P.(C) 12702/2019
+ W.P.(C) 12703/2019
+ W.P.(C) 12790/2019
+ W.P.(C) 12798/2019
+ W.P.(C) 13381/2019 & CM APPL. 54313/2019
+ W.P.(C) 822/2020
+ W.P.(C) 1942/2020 & CM APPL. 6801/2020
+ W.P.(C) 3476/2020 & CM APPL. 12337/2020
+ W.P.(C) 6571/2020 & CM APPL. 22963/2020
+ W.P.(C) 7231/2020 & CM APPL. 24417/2020, CM APPL.
24418/2020
+ W.P.(C) 10275/2020 & CM APPL. 32529/2020, CM APPL.
32530/2020
+ W.P.(C) 207/2021 & CM APPL. 561/2021
+ W.P.(C) 1875/2021 & CM APPL. 5446/2021, CM APPL. 10413/2021
+ W.P.(C) 10573/2021 & CM APPL. 32609/2021
+ W.P.(C) 13728/2021 & CM APPL. 43378/2021
+ W.P.(C) 13914/2021 & CM APPL. 43916/2021
+ W.P.(C) 6082/2022
+ W.P.(C) 11257/2022 & CM APPL. 33053/2022
+ W.P.(C) 11509/2022 & CM APPL. 34042/2022
+ W.P.(C) 11658/2022 & CM APPL. 34618/2022, CM APPL.
34619/2022
+ W.P.(C) 11736/2022 & CM APPL. 34908/2022
Present: Mr. Anurag Lakhotia and Mr. Udit Dwivedi, Advs. for
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 6 of 10
Signing Date:07.09.2022
15:36:28
petitioners in Item Nos. 19, 192 and 193.
Mr Kamal Gupta, Mr Sparsh Aggarwal, Ms Sonakshi, Mr Ryan
Sinha and Mr Yash Yadav, Advocates for petitioner in Item
Nos. 20, 23, 37, 39, 68, 69, 70, 72, 89, 90, 91, 92, 93, 94, 96,
107, 109, 110, 111, 115, 116, 118, 119, 134, 141, 181, 183,
194, 208, 213, 222 and 231.
Mr. Ashok Agarwal and Mr. Manoj Kumar, Advs. for
petitioner in Item No. 20.
Ms. Indra Chand Prajapati & Mr. Siddharth, Advs. for
petitioner in Item No. 28
Mr. Anil Kher, Mr. Aditya Narain & Mr. Kunal Kher, Advs. for
petitioner in Item No. 30
Ms. Diva Kapur, Mr. Raghav Kumar & Mr. Aditya Ladha,
Advs. for Item Nos. 26 & 197
Mr. Abhishek Puri & Ms. Surbhi Gupta, Advs. for petitioner in
Item No. 27
Mr. Srijan Sinha, Ms. Parul Dhurvey and Mr. Naveen Soni,
Advs. for petitioner in Item No. 32.
Mr. Ravi Kr. Aggarwal & Mr. Ishaan Aggarwal, Advs. for
petitioner in Item No. 36
Mr. RP Singh, Ms. Sakshi Mendiratta & Mr. Siddharth Saxena,
Advs. for petitioner in Item Nos. 41,52,53,54 & 97
Dr Kedarnath Tripathy and Mr Anubhav Mehrotra, Advocate
for petitioner in Item No. 60.
Mr. Atul Jain & Mr. Shikhar Badiar, Advs for petitioner in Item
Nos. 76,87 & 88
Mr. Uday Bedi, Adv. for the petitioner in Item No. 95.
Mr. Anand Yadav, Adv. for petitioner in Item No. 106
Mr. M. Tarique Siddiqui, Mr. Manish Gusian, Mr. Md.
Noumaan and Ms. Jyotsna Bhardwaj, Advs. for the petitioner in
Item No. 108.
Mr Onkar Prasad, Advocate for petitioner in Item No.112.
Mr. Rohit Gupta & Ms. Avani Verma, Advs. for petitioner in
Item No. 130
Mr. R. M. Sinha, Mr. P. M. Sinha and Ms. Nandini Harsh,
Advs. for petitioner in Item Nos. 146, 147, 148, 149, 158 and
170.
Ms. Aarzoo Aneja & Ms. Vanshita Gupta, Advs. for petitioner
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 7 of 10
Signing Date:07.09.2022
15:36:28
in Item No. 161
Mr. Vedanta Varma, Mr. Vibhor Kush & Mr. Akhil Kumar
Gola, Advs. for petitioner in Item Nos. 163,223 & 224
Mr. Santosh Kr. Pandey, Adv. for petitioner in Item No. 225
Mr. Sumit Kumar Khatri, Ms. Priya & Ms. Harshpreet Kaur,
Advs. for petitioner in Item No. 226
Mr. H L Tiku, Senior Advocate with Ms. Yashmeet Kaur and
Mr Akshay Singh, Advocates for petitioner in Item No.187 &
198. for petitioner in Item No. 170 and 181.
Mr. Pranav Joshi, Adv. for petitioner in Item Nos. 184-185
Ms. Awantika Manohar, Adv. for petitioner in Item Nos. 186 &
196
Mr. Akhilesh Kumar, Adv. for the petitioner in Item No. 220.
Mr. Sumit Kr. Khatri and Ms. Priya, Advs. for petitioner in
Item No. 226.
Mr. Ankit Jain, Mr. Abhay Pratap Singh & Mr. Aditya
Chauhan, Advs. in WP(C) 5288/2017, Item No. 33
Mr Shekhar Dasi, Advocate for petitioner in Item No.228.
Mr B.C. Pandey, Mr S.P. Kamrah, Mr Puneet Batra and Mr
Mohit Bhandari Advocates for petitioner in Item Nos. 25 & 38
Mr Puneet Batra and Mr Mohit Bhandari Advocates for
petitioner in Item No129.
Mr. Amitesh Kumar, Ms. Binisa Mohanty & Ms. Priti Kumari,
Advs. for petitioner in Item No. 191
Mr Santosh Kumar Tripathi, Std. Counsel for (Civil), GNCTD.
Mr.Anuj Aggarwal, ASC, GNCTD & Ms.Ayushi Bansal, Adv.
Mr Vikrant N. Goyal with Mr Mayank Goswami, Mr Ajay
Singh and Mr Shikhar Sardana, Advocates for MCD(UOI) in
Item No.19.
Mr. Kumar Rajesh Singh, Adv. for Respondent No.2 in Item
No.20
Mr. Gautam Narayan, ASC, GNCTD with Mr. Unmukt Gera,
Adv. for DoE in Item Nos. 22-24
Mr. Aman Naqi, Adv. for Mr. Shadhan Farasat, ASC, GNCTD,
in Item Nos. 71,200,201,223
Dr. S.S. Hooda with Mr. Ashutosh Kumar & Mr. Ayushman
Aeron, Advs. for Respondent-5, CAG in Item Nos. 19 & 20.
Mr. Alok Raj, Adv. for Mr. Satyakam, ASC for Respondents in
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 8 of 10
Signing Date:07.09.2022
15:36:28
Item No. 20,25,49,53,55,64,69,81,87,93,96,105 & 116
Mr. Kirtiman Singh, CGSC with Mr. Madhav Bajaj, Adv. for
respondent/ UoI in Item No. 56
Mr. Gaurav Pachnanda, Sr. Adv. with Mr. Sidhant Goel, Mr.
Mohit Goel, Mr. Aditya Goel, Mr. Deepankar Mishra, Ms.
Avni Sharma and Mr. Kaustubh Kapoor, Advs. for respondent
in Item No. 21.
Mr Santosh Kumar Tripathi, Standing counsel for Civil),
GNCTD with Mr Arun Panwar, Mr Siddharth Krishna, Mr
Pradeep and Ms. Mahak Kanwawat, Advocates in Item Nos. 19
& 20.
Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
R1 in Item No. 79
Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
R2 in Item No. 184
Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
R1 & R2 in Item No. 191
Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
R1 in Item No. 195
Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
R1 in Item No. 196
Mr. Rishikesh Kumar (ASC), GNCTD with Ms. Sheenu Priya,
Mr. Muhammed Zair & Mr. Aditya Raj, Advs. for R/DoE in
Item Nos.
27,31,32,33,41,46,51,56,60,67,89,92,109,115,117,124,125,127,
131, 137,143,145,146,153,154,158,159,161,172,175,176,177
Ms. Astha Gupta, Adv. for respondents in Item Nos. 30 and 70.
Mr Sameer Vashisht, ASC (Civil), GNCTD with Ms Sanjana
Nangia, Advocate in Item No.63, 80, 180 and 229.
Mr. Vikrant N. Goyal, Adv. for R-4 in Item No. 71.
Ms. Mehak Nakra, ASC (Civil) GNCTD, counsel for
respondent/DOE in Item No. 140 and 232.
Mr Bhagwan Swaroop Shukla, CGSC with Mr Ramkaran,
Advocate for UOI in Item No.178.
Mr Divyam Nandrajog with Mr Jasneet Jolly, Advocates for
Directorate of Education in Item No.190.
Mr Santosh Kumar Tripathi, Standing counsel (Civil), GNCTD
with Mr Arun Panwar and Ms. Mahak Kanwawat, Advocates
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 9 of 10
Signing Date:07.09.2022
15:36:28
for DoE in Item Nos. 19, 20, 22, 28, 38, 48, 59, 78, 79, 95,
101, 104, 144, 160, 163, 182, 192, 197, 198, 204, 206, 210,
211, 215, 216, 220, 221, 222, 223, 224, 225, 226, 227, 233 &
234
Mr. Udit Malik, ASC, GNCTD for respondent in Item Nos.
66,67,77 & 113
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 05.09.2022 List on 12.09.2022.
VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 05, 2022 "SS"
Signature Not Verified Digitally Signed By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 10 of 10 Signing Date:07.09.2022 15:36:28