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Delhi High Court - Orders

Signature Not Verified Digitally ... vs Signature Not Verified Digitally ... on 5 September, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~19, 20, 22 to 235
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 1524/2022, CM APPL. 4367/2022, CM APPL. 4368/2022
                          +       W.P.(C) 7777/2009 and CM APPL. Nos. 5957/2018, 23567/2018,
                                  38143/2022
                          +       LPA 130/2017
                          +       W.P.(C) 6337/2020 and CM APPL. 22496/2020
                          +       W.P.(C) 1176/2015 and CM APPL. 44457/2017
                          +       W.P.(C) 3547/2015
                          +       W.P.(C) 5899/2016
                          +       W.P.(C) 6946/2016
                          +       W.P.(C) 9624/2016
                          +       W.P.(C) 4018/2017 and CM APPL. 17708/2017
                          +       W.P.(C) 5221/2017 and CM APPL. 4786/2018
                          +       W.P.(C) 5239/2017
                          +       W.P.(C) 5270/2017
                          +       W.P.(C) 5288/2017
                          +       W.P.(C) 5313/2017
                          +       W.P.(C) 5314/2017 and CM APPL. 46025/2017
                          +       W.P.(C) 5503/2017
                          +       W.P.(C) 5742/2017
                          +       W.P.(C) 5743/2017
                          +       W.P.(C) 5765/2017
                          +       W.P.(C) 6162/2017
                          +       W.P.(C) 6219/2017 and CM APPL. 9969/2019
                          +       W.P.(C) 6248/2017
                          +       W.P.(C) 6255/2017
                          +       W.P.(C) 6257/2017
                          +       W.P.(C) 6258/2017
                          +       W.P.(C) 6356/2017
                          +       W.P.(C) 6366/2017
                          +       W.P.(C) 6372/2017
                          +       W.P.(C) 6426/2017
                          +       W.P.(C) 6443/2017
                          +       W.P.(C) 6445/2017
                          +       W.P.(C) 6627/2017
                          +       W.P.(C) 6647/2017


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters                Page 1 of 10
Signing Date:07.09.2022
15:36:28
                           +       W.P.(C) 6676/2017
                          +       W.P.(C) 6713/2017
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                          +       W.P.(C) 6862/2017 and CM APPL. 12387/2020
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                          +       W.P.(C) 7043/2017
                          +       W.P.(C) 7044/2017 and CM APPL. 33924/2020
                          +       W.P.(C) 7047/2017


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters             Page 2 of 10
Signing Date:07.09.2022
15:36:28
                           +       W.P.(C) 7079/2017
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                          +       W.P.(C) 7126/2017
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                          +       W.P.(C) 7169/2017 and CM APPL. 38521/2017
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                          +       W.P.(C) 8102/2017
                          +       W.P.(C) 8132/2017
                          +       W.P.(C) 8193/2017


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters             Page 3 of 10
Signing Date:07.09.2022
15:36:28
                           +       W.P.(C) 8250/2017
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                          +       W.P.(C) 8434/2017 and CM APPL. 42148/2017
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                          +       W.P.(C) 8899/2017 and CM APPL. 43978/2017
                          +       W.P.(C) 8913/2017 and CM APPL. 36466/2017
                          +       W.P.(C) 8950/2017 and CM APPL. 36580/2017
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                          +       W.P.(C) 9168/2017
                          +       W.P.(C) 9208/2017 and CM APPL. 37655/2017
                          +       W.P.(C) 9218/2017 and CM APPL. Nos. 37669/2017 & 40733/2017
                          +       W.P.(C) 9277/2017
                          +       W.P.(C) 9323/2017
                          +       W.P.(C) 9350/2017
                          +       W.P.(C) 9357/2017
                          +       W.P.(C) 9363/2017
                          +       W.P.(C) 9366/2017


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters                  Page 4 of 10
Signing Date:07.09.2022
15:36:28
                           +       W.P.(C) 9368/2017
                          +       W.P.(C) 9369/2017
                          +       W.P.(C) 9941/2017 and CM APPL. 40513/2017
                          +       W.P.(C) 10367/2017
                          +       W.P.(C) 10609/2017
                          +       W.P.(C) 11126/2017
                          +       W.P.(C) 11239/2017
                          +       W.P.(C) 11290/2017
                          +       W.P.(C) 527/2018
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                          +       W.P.(C) 1642/2018
                          +       W.P.(C) 2089/2018
                          +       W.P.(C) 2742/2018
                          +       W.P.(C) 5904/2018
                          +       W.P.(C) 6217/2018 and CM APPL. 24000/2018
                          +       W.P.(C) 6275/2018 and CM APPL. 24210/2018
                          +       W.P.(C) 6289/2018 and CM APPL. 24231/2018
                          +       W.P.(C) 6845/2018 and CM APPL. Nos. 26005/2018 & 47449/2018
                          +       W.P.(C) 6965/2018 and CM APPL. 28406/2018
                          +       W.P.(C) 6978/2018
                          +       W.P.(C) 6992/2018
                          +       W.P.(C) 6993/2018
                          +       W.P.(C) 9098/2018 & CM APPL. 35118/2018
                          +       W.P.(C) 11226/2018
                          +       W.P.(C) 11245/2018
                          +       W.P.(C) 11752/2018 & CM APPL. 45522/2018, CM APPL.
                                  45523/2018
                          +       W.P.(C) 11855/2018 & CM APPL. 45920/2018
                          +       W.P.(C) 13673/2018
                          +       W.P.(C) 42/2019
                          +       W.P.(C) 1430/2019 & CM APPL. 6559/2019
                          +       W.P.(C) 1543/2019 & CM APPL. 7127/2019
                          +       W.P.(C) 1588/2019 & CM APPL. 7324/2019
                          +       W.P.(C) 2495/2019
                          +       W.P.(C) 3114/2019
                          +       W.P.(C) 3120/2019
                          +       W.P.(C) 7710/2019


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters                 Page 5 of 10
Signing Date:07.09.2022
15:36:28
                           +       W.P.(C) 8989/2019 & CM APPL. 50778/2019
                          +       W.P.(C) 8994/2019 & CM APPL. 50903/2019
                          +       W.P.(C) 9111/2019
                          +       W.P.(C) 11439/2019 & CM APPL. 47031/2019, CM APPL.
                                  47032/2019
                          +       W.P.(C) 12361/2019 & CM APPL. 50590/2019
                          +       W.P.(C) 12616/2019
                          +       W.P.(C) 12622/2019
                          +       W.P.(C) 12628/2019
                          +       W.P.(C) 12654/2019 & CM APPL. 51656/2019, CM APPL.
                                  51657/2019
                          +       W.P.(C) 12665/2019
                          +       W.P.(C) 12702/2019
                          +       W.P.(C) 12703/2019
                          +       W.P.(C) 12790/2019
                          +       W.P.(C) 12798/2019
                          +       W.P.(C) 13381/2019 & CM APPL. 54313/2019
                          +       W.P.(C) 822/2020
                          +       W.P.(C) 1942/2020 & CM APPL. 6801/2020
                          +       W.P.(C) 3476/2020 & CM APPL. 12337/2020
                          +       W.P.(C) 6571/2020 & CM APPL. 22963/2020
                          +       W.P.(C) 7231/2020 & CM APPL. 24417/2020, CM APPL.
                                  24418/2020
                          +       W.P.(C) 10275/2020 & CM APPL. 32529/2020, CM APPL.
                                  32530/2020
                          +       W.P.(C) 207/2021 & CM APPL. 561/2021
                          +       W.P.(C) 1875/2021 & CM APPL. 5446/2021, CM APPL. 10413/2021
                          +       W.P.(C) 10573/2021 & CM APPL. 32609/2021
                          +       W.P.(C) 13728/2021 & CM APPL. 43378/2021
                          +       W.P.(C) 13914/2021 & CM APPL. 43916/2021
                          +       W.P.(C) 6082/2022
                          +       W.P.(C) 11257/2022 & CM APPL. 33053/2022
                          +       W.P.(C) 11509/2022 & CM APPL. 34042/2022
                          +       W.P.(C) 11658/2022 & CM APPL. 34618/2022, CM APPL.
                                  34619/2022
                          +       W.P.(C) 11736/2022 & CM APPL. 34908/2022

                          Present:        Mr. Anurag Lakhotia and Mr. Udit Dwivedi, Advs. for


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters                 Page 6 of 10
Signing Date:07.09.2022
15:36:28
                                           petitioners in Item Nos. 19, 192 and 193.
                                          Mr Kamal Gupta, Mr Sparsh Aggarwal, Ms Sonakshi, Mr Ryan
                                          Sinha and Mr Yash Yadav, Advocates for petitioner in Item
                                          Nos. 20, 23, 37, 39, 68, 69, 70, 72, 89, 90, 91, 92, 93, 94, 96,
                                          107, 109, 110, 111, 115, 116, 118, 119, 134, 141, 181, 183,
                                          194, 208, 213, 222 and 231.
                                          Mr. Ashok Agarwal and Mr. Manoj Kumar, Advs. for
                                          petitioner in Item No. 20.
                                          Ms. Indra Chand Prajapati & Mr. Siddharth, Advs. for
                                          petitioner in Item No. 28
                                          Mr. Anil Kher, Mr. Aditya Narain & Mr. Kunal Kher, Advs. for
                                          petitioner in Item No. 30
                                          Ms. Diva Kapur, Mr. Raghav Kumar & Mr. Aditya Ladha,
                                          Advs. for Item Nos. 26 & 197
                                          Mr. Abhishek Puri & Ms. Surbhi Gupta, Advs. for petitioner in
                                          Item No. 27
                                          Mr. Srijan Sinha, Ms. Parul Dhurvey and Mr. Naveen Soni,
                                          Advs. for petitioner in Item No. 32.
                                          Mr. Ravi Kr. Aggarwal & Mr. Ishaan Aggarwal, Advs. for
                                          petitioner in Item No. 36
                                          Mr. RP Singh, Ms. Sakshi Mendiratta & Mr. Siddharth Saxena,
                                          Advs. for petitioner in Item Nos. 41,52,53,54 & 97
                                          Dr Kedarnath Tripathy and Mr Anubhav Mehrotra, Advocate
                                          for petitioner in Item No. 60.
                                          Mr. Atul Jain & Mr. Shikhar Badiar, Advs for petitioner in Item
                                          Nos. 76,87 & 88
                                          Mr. Uday Bedi, Adv. for the petitioner in Item No. 95.
                                          Mr. Anand Yadav, Adv. for petitioner in Item No. 106
                                          Mr. M. Tarique Siddiqui, Mr. Manish Gusian, Mr. Md.
                                          Noumaan and Ms. Jyotsna Bhardwaj, Advs. for the petitioner in
                                          Item No. 108.
                                          Mr Onkar Prasad, Advocate for petitioner in Item No.112.
                                          Mr. Rohit Gupta & Ms. Avani Verma, Advs. for petitioner in
                                          Item No. 130
                                          Mr. R. M. Sinha, Mr. P. M. Sinha and Ms. Nandini Harsh,
                                          Advs. for petitioner in Item Nos. 146, 147, 148, 149, 158 and
                                          170.
                                          Ms. Aarzoo Aneja & Ms. Vanshita Gupta, Advs. for petitioner


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters                            Page 7 of 10
Signing Date:07.09.2022
15:36:28
                                           in Item No. 161
                                          Mr. Vedanta Varma, Mr. Vibhor Kush & Mr. Akhil Kumar
                                          Gola, Advs. for petitioner in Item Nos. 163,223 & 224
                                          Mr. Santosh Kr. Pandey, Adv. for petitioner in Item No. 225
                                          Mr. Sumit Kumar Khatri, Ms. Priya & Ms. Harshpreet Kaur,
                                          Advs. for petitioner in Item No. 226
                                          Mr. H L Tiku, Senior Advocate with Ms. Yashmeet Kaur and
                                          Mr Akshay Singh, Advocates for petitioner in Item No.187 &
                                          198. for petitioner in Item No. 170 and 181.
                                          Mr. Pranav Joshi, Adv. for petitioner in Item Nos. 184-185
                                          Ms. Awantika Manohar, Adv. for petitioner in Item Nos. 186 &
                                          196
                                          Mr. Akhilesh Kumar, Adv. for the petitioner in Item No. 220.
                                          Mr. Sumit Kr. Khatri and Ms. Priya, Advs. for petitioner in
                                          Item No. 226.
                                          Mr. Ankit Jain, Mr. Abhay Pratap Singh & Mr. Aditya
                                          Chauhan, Advs. in WP(C) 5288/2017, Item No. 33
                                          Mr Shekhar Dasi, Advocate for petitioner in Item No.228.
                                          Mr B.C. Pandey, Mr S.P. Kamrah, Mr Puneet Batra and Mr
                                          Mohit Bhandari Advocates for petitioner in Item Nos. 25 & 38
                                          Mr Puneet Batra and Mr Mohit Bhandari Advocates for
                                          petitioner in Item No129.
                                          Mr. Amitesh Kumar, Ms. Binisa Mohanty & Ms. Priti Kumari,
                                          Advs. for petitioner in Item No. 191
                                          Mr Santosh Kumar Tripathi, Std. Counsel for (Civil), GNCTD.
                                          Mr.Anuj Aggarwal, ASC, GNCTD & Ms.Ayushi Bansal, Adv.
                                          Mr Vikrant N. Goyal with Mr Mayank Goswami, Mr Ajay
                                          Singh and Mr Shikhar Sardana, Advocates for MCD(UOI) in
                                          Item No.19.
                                          Mr. Kumar Rajesh Singh, Adv. for Respondent No.2 in Item
                                          No.20
                                          Mr. Gautam Narayan, ASC, GNCTD with Mr. Unmukt Gera,
                                          Adv. for DoE in Item Nos. 22-24
                                          Mr. Aman Naqi, Adv. for Mr. Shadhan Farasat, ASC, GNCTD,
                                          in Item Nos. 71,200,201,223
                                          Dr. S.S. Hooda with Mr. Ashutosh Kumar & Mr. Ayushman
                                          Aeron, Advs. for Respondent-5, CAG in Item Nos. 19 & 20.
                                          Mr. Alok Raj, Adv. for Mr. Satyakam, ASC for Respondents in


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters                         Page 8 of 10
Signing Date:07.09.2022
15:36:28
                                           Item No. 20,25,49,53,55,64,69,81,87,93,96,105 & 116
                                          Mr. Kirtiman Singh, CGSC with Mr. Madhav Bajaj, Adv. for
                                          respondent/ UoI in Item No. 56
                                          Mr. Gaurav Pachnanda, Sr. Adv. with Mr. Sidhant Goel, Mr.
                                          Mohit Goel, Mr. Aditya Goel, Mr. Deepankar Mishra, Ms.
                                          Avni Sharma and Mr. Kaustubh Kapoor, Advs. for respondent
                                          in Item No. 21.
                                          Mr Santosh Kumar Tripathi, Standing counsel for Civil),
                                          GNCTD with Mr Arun Panwar, Mr Siddharth Krishna, Mr
                                          Pradeep and Ms. Mahak Kanwawat, Advocates in Item Nos. 19
                                          & 20.
                                          Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
                                          R1 in Item No. 79
                                          Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
                                          R2 in Item No. 184
                                          Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
                                          R1 & R2 in Item No. 191
                                          Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
                                          R1 in Item No. 195
                                          Mr. Moksha Sharma & Mr. Jawahar Raja, ASC(C), GNCTD,
                                          R1 in Item No. 196
                                          Mr. Rishikesh Kumar (ASC), GNCTD with Ms. Sheenu Priya,
                                          Mr. Muhammed Zair & Mr. Aditya Raj, Advs. for R/DoE in
                                          Item                                                     Nos.
                                          27,31,32,33,41,46,51,56,60,67,89,92,109,115,117,124,125,127,
                                          131, 137,143,145,146,153,154,158,159,161,172,175,176,177
                                           Ms. Astha Gupta, Adv. for respondents in Item Nos. 30 and 70.
                                          Mr Sameer Vashisht, ASC (Civil), GNCTD with Ms Sanjana
                                          Nangia, Advocate in Item No.63, 80, 180 and 229.
                                          Mr. Vikrant N. Goyal, Adv. for R-4 in Item No. 71.
                                          Ms. Mehak Nakra, ASC (Civil) GNCTD, counsel for
                                          respondent/DOE in Item No. 140 and 232.
                                          Mr Bhagwan Swaroop Shukla, CGSC with Mr Ramkaran,
                                          Advocate for UOI in Item No.178.
                                          Mr Divyam Nandrajog with Mr Jasneet Jolly, Advocates for
                                          Directorate of Education in Item No.190.
                                          Mr Santosh Kumar Tripathi, Standing counsel (Civil), GNCTD
                                          with Mr Arun Panwar and Ms. Mahak Kanwawat, Advocates


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 1524/2022 and connected matters                          Page 9 of 10
Signing Date:07.09.2022
15:36:28
                                           for DoE in Item Nos. 19, 20, 22, 28, 38, 48, 59, 78, 79, 95,
                                          101, 104, 144, 160, 163, 182, 192, 197, 198, 204, 206, 210,
                                          211, 215, 216, 220, 221, 222, 223, 224, 225, 226, 227, 233 &
                                          234
                                          Mr. Udit Malik, ASC, GNCTD for respondent in Item Nos.
                                          66,67,77 & 113

                                  CORAM:
                                  HON'BLE MR. JUSTICE VIBHU BAKHRU
                                  HON'BLE MR. JUSTICE AMIT MAHAJAN
                                               ORDER

% 05.09.2022 List on 12.09.2022.

VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 05, 2022 "SS"

Signature Not Verified Digitally Signed By:HARMINDER KAUR W.P.(C) 1524/2022 and connected matters Page 10 of 10 Signing Date:07.09.2022 15:36:28