Rajasthan High Court - Jodhpur
Shivang Airi vs Rajasthan Pollution Control Board on 10 April, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 5197/2019
Shivang Airi S/o Late Shri Onkar Prasad Sharma, Aged About 31
Years, 401 Sanskar Apartment, Navratan Complex, Udaipur -
313001 (Raj.).
----Petitioner
Versus
1. Rajasthan Pollution Control Board, Through Its Chairman,
4 Jhalana Institutional Area, Jhalana Doongri, Jaipur -
302004 (Rajasthan). Email Chairperson @rpcb.nic.in
2. Member Secretary, Rajasthan Pollution Control Board, 4
Jhalana Institutional Area, Jhalana Doongri, Jaipur -
302004 (Rajasthan). Email Member-Secretary
@rpcb.nic.in
3. Regional Officer, Rajasthan Pollution Control Board,
Regional Office - Chittorgarh, Near Fci Godowan,
Chanderiya, Chittorgarh (Raj.). Email
[email protected]
4. State Of Rajasthan, Through The Principle Secretary,
Mines And Petroleum Department Of Mines And Petroleum
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
5. Principal Chief Conservator Of Forests, Rajasthan,
Department Of Forest, Government Of Rajasthan, Van
Bhawan, Vaniki Path, Jaipur - 302005, Rajasthan.
6. Director, Mines And Geology Department, Department Of
Mines And Geology, Government Of Rajasthan, Khanij
Bhawan, Shastri Circle, Udaipur - 313001 (Raj.).
7. The Mining Engineer, Mines And Geology Department,
Government Of Rajasthan, Banswara (Raj.). Email
[email protected]
----Respondents
For Petitioner(s) : None present
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order (Downloaded on 27/06/2019 at 11:05:22 PM) (2 of 2) [CW-5197/2019] 10/04/2019 No one has put in appearance on behalf of the petitioner even in the second round.
Consequently, the present writ petition is dismissed in default.
(DR. PUSHPENDRA SINGH BHATI),J 164-Sudheer/-
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