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Rajasthan High Court - Jodhpur

Shivang Airi vs Rajasthan Pollution Control Board on 10 April, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
                    S.B. Civil Writ No. 5197/2019

Shivang Airi S/o Late Shri Onkar Prasad Sharma, Aged About 31
Years, 401 Sanskar Apartment, Navratan Complex, Udaipur -
313001 (Raj.).
                                                                       ----Petitioner
                                     Versus
1.     Rajasthan Pollution Control Board, Through Its Chairman,
       4 Jhalana Institutional Area, Jhalana Doongri, Jaipur -
       302004 (Rajasthan). Email Chairperson @rpcb.nic.in
2.     Member Secretary, Rajasthan Pollution Control Board, 4
       Jhalana Institutional Area, Jhalana Doongri, Jaipur -
       302004         (Rajasthan).             Email             Member-Secretary
       @rpcb.nic.in
3.     Regional     Officer,       Rajasthan       Pollution       Control    Board,
       Regional     Office     -     Chittorgarh,        Near       Fci   Godowan,
       Chanderiya,              Chittorgarh                  (Raj.).           Email
       [email protected]
4.     State Of Rajasthan, Through The Principle Secretary,
       Mines And Petroleum Department Of Mines And Petroleum
       Government Of Rajasthan, Secretariat, Jaipur (Raj.).
5.     Principal    Chief      Conservator          Of     Forests,       Rajasthan,
       Department Of Forest, Government Of Rajasthan, Van
       Bhawan, Vaniki Path, Jaipur - 302005, Rajasthan.
6.     Director, Mines And Geology Department, Department Of
       Mines And Geology, Government Of Rajasthan, Khanij
       Bhawan, Shastri Circle, Udaipur - 313001 (Raj.).
7.     The Mining Engineer, Mines And Geology Department,
       Government        Of     Rajasthan,         Banswara         (Raj.).    Email
       [email protected]
                                                                  ----Respondents


For Petitioner(s)         :     None present
For Respondent(s)         :



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order (Downloaded on 27/06/2019 at 11:05:22 PM) (2 of 2) [CW-5197/2019] 10/04/2019 No one has put in appearance on behalf of the petitioner even in the second round.

Consequently, the present writ petition is dismissed in default.

(DR. PUSHPENDRA SINGH BHATI),J 164-Sudheer/-

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