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Andhra Pradesh High Court - Amravati

Tirumala Tirupathi Devasthanam vs N Saibaba on 23 March, 2023

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                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE:       W.A. Nos.299, 300, 301 of 2023 and 1078 of 2022


                                 PROCEEDINGS SHEET


Sl.     DATE                                  ORDER                                 OFFICE
No.                                                                                  NOTE


                                      (Through Physical Mode)

2     23.03.2023

Post these cases before another Bench in which one of us (Justice R.Raghunandan Rao) is not a member.

                   PRASHANT KUMAR MISHRA, CJ            R.RAGHUNANDAN RAO, J
                                                                              Ksp
 Sl.   DATE   ORDER   OFFICE
No.                   NOTE