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Punjab-Haryana High Court

Smt. Ishar Kaur vs Union Of India on 10 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

       In the High Court of Punjab & Haryana at Chandigarh



                                 R. F. A. No. 4756 of 2003 (O&M)

Smt. Ishar Kaur                                      ... Appellant
                                 vs
Union of India                                       .... Respondent

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D. S. Raghu, Advocate, for the appellant.

Mr. Deepak Sharma, Advocate, for UT Chandigarh.

Rajesh Bindal J.

For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3921 of 2007 - Arunash Chander Kaushik and others vs Union Territory, Chandigarh.





10.2.2009                                               ( Rajesh Bindal)
vs.                                                           Judge