Punjab-Haryana High Court
Smt. Ishar Kaur vs Union Of India on 10 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 4756 of 2003 (O&M)
Smt. Ishar Kaur ... Appellant
vs
Union of India .... Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D. S. Raghu, Advocate, for the appellant.
Mr. Deepak Sharma, Advocate, for UT Chandigarh.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3921 of 2007 - Arunash Chander Kaushik and others vs Union Territory, Chandigarh.
10.2.2009 ( Rajesh Bindal) vs. Judge