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State of Odisha - Section

Section 134 in The Board's Excise Rules, 1965

134. [] [Re-numbered vide Orissa Gazette Notification No. 2101/30.3.1968.] Ganja or Bhang unfit for use.

- Ganja or Bhang stored in a district warehouse and deemed by the Superintendent after personal examination, to be unfit for use, shall be destroyed in presence of the Superintendent at the time of quarterly inspections.