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[Cites 0, Cited by 1] [Section 34] [Entire Act]

Bombay Presidency - Subsection

Section 34(4) in The Bombay University Act, 1974

(4)Cultural activities;and two lady students, to be nominated by the Vice-Chancellor;
(vii)the Director of Sports and Physical Education, if any.
The student members of the Council shall elect, from amongst themselves, the Chairman and the Secretary of the Council.