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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(2) in The Orissa Bhoodan and Gramdan Rules, 1972

(2)The money required for disbursement during a tour, shall be drawn by the Administrative Officer, from the fund of the Samiti as an advance with the prior approval of the Secretary and disbursed to the grantees according to the programme approved by the Samiti on proper identification with the help of the Bhoodan Nivedak concerned.