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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(v) in Kerala Veterinary and Animal Sciences University Act, 2010

(v)to act as the primary consulting and advisory body of the Government and various other agencies of policy making and implementing in the area of veterinary and Animal Sciences and Dairy Science and shall be competent to advice other state Government and national bodies in its area of expertise: and