Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(vi) in Karnataka Industries (Facilitation) Act, 2002 (vi)'Entrepreneur' means a person or body of persons or a company, having majority investment or controlling interest in an industrial or undertaking.
