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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(1)(c) in Andhra Pradesh Urban Areas (Development) Act, 1975

(c)where the person to be served is a public body or a corporation or society other body, if the document is addressed to the Secretary, Treasurer to other Head Officer of that body, corporation or society at its principal office, and is either-
(i)sent by registered post ; or
(ii)delivered at the said office ;