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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(h) in The Central India Spinning, Weaving and Manufacturing Company Limited, The Empress Mills, Nagpur (Acquisition and Transfer of Undertaking) Act, 1986

(h)"proprietors" means the Central India Spinning, Weaving and Manufacturing Company Limited, an existing company as defined in clause (ii) of sub-section (1) of section 3 of the Companies Act, 1956 with registered office at Army and Navy Building, 148, Mahatma Gandhi Road, Fort, Bombay 400 023 and includes the liquidator appointed in petition No. 183 of 1986 in the Bombay High Court;