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[Cites 0, Cited by 0] [Section 166(2)] [Section 166] [Entire Act]

State of West Bengal - Subsection

Section 166(2)(c) in West Bengal Municipal (Building) Rules, 2007

(c)Drains for sullage or rain water must be constructed with round or half round tiles embedded in concrete, or with V-shaped stone masonry set in lime mortar and plastered over the inner surface with Portland cement, or with V-shaped stone concrete and the sectional area of every drain shall be subject to the approval of the Municipality;