Kerala High Court
Thomas Daniel vs State Of Kerala on 5 January, 2021
Author: Ashok Menon
Bench: Ashok Menon
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9010 OF 2020
CRIME NO.1320/2020 OF Town West Police Station , Thrissur
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
OTHER PRESENT:
ADV SASTHAMANGALAM S AJITHKUMAR SPL. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9011/2020, 9013/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9011 OF 2020
CRIME NO.1482/2020 OF Medical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 59 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9012 OF 2020
CRIME NO.1469/2020 OF Medical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 59 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 33 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9021 OF 2020
CRIME NO.1220/2020 OF Meenangadi Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9023 OF 2020
CRIME NO.1327/2020 OF Town West Police Station , Thrissur
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9024 OF 2020
CRIME NO.1424/2020 OF Mecical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9025 OF 2020
CRIME NO.1269/2020 OF Town West Police Station , Thrissur
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9026 OF 2020
CRIME NO.1246/2020 OF Perunad Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9027 OF 2020
CRIME NO.1466/2020 OF Mecical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9028 OF 2020
CRIME NO.1435/2020 OF Palakkad Town South Police Station , Palakkad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9030 OF 2020
CRIME NO.1260/2020 OF Town West Police Station , Thrissur
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9031 OF 2020
CRIME NO.1471/2020 OF Mecical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 64 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9086 OF 2020
CRIME NO.1857/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9091 OF 2020
CRIME NO.1824/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9094 OF 2020
CRIME NO.1786/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9095 OF 2020
CRIME NO.866/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9101 OF 2020
CRIME NO.1715/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9102 OF 2020
CRIME NO.1876/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9103 OF 2020
CRIME NO.1692/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOAMS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE COCHN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9104 OF 2020
CRIME NO.1632/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9189 OF 2020
CRIME NO.1650/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 44 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9190 OF 2020
CRIME NO.1648/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9194 OF 2020
CRIME NO.1667/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9195 OF 2020
CRIME NO.1773/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9196 OF 2020
CRIME NO.890/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9198 OF 2020
CRIME NO.867/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9199 OF 2020
CRIME NO.865/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9202 OF 2020
CRIME NO.1811/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9205 OF 2020
CRIME NO.1710/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9230 OF 2020
CRIME NO.1730/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
OTHER PRESENT:
SRI.SASTHAMANGALAM S.AJITH KUMAR. SPL.PP FOR CB
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9234 OF 2020
CRIME NO.1833/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA -
686 698
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9235 OF 2020
CRIME NO.880/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9237 OF 2020
CRIME NO.1792/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9238 OF 2020
CRIME NO.1733/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUERAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9239 OF 2020
CRIME NO.1889/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9240 OF 2020
CRIME NO.868/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9241 OF 2020
CRIME NO.888/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9245 OF 2020
CRIME NO.1766/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9247 OF 2020
CRIME NO.1767/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9248 OF 2020
CRIME NO.1834/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
868698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9249 OF 2020
CRIME NO.1695/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9250 OF 2020
CRIME NO.1729/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF IN VESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9251 OF 2020
CRIME NO.871/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9254 OF 2020
CRIME NO.1678/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9255 OF 2020
CRIME NO.1776/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9256 OF 2020
CRIME NO.1734/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVSTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9260 OF 2020
CRIME NO.950/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9262 OF 2020
CRIME NO.882/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9263 OF 2020
CRIME NO.892/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9264 OF 2020
CRIME NO.1888/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT, CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9268 OF 2020
CRIME NO.1787/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9269 OF 2020
CRIME NO.874/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9272 OF 2020
CRIME NO.1741/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9275 OF 2020
CRIME NO.881/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9276 OF 2020
CRIME NO.1753/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
56
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9277 OF 2020
CRIME NO.1643/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9280 OF 2020
CRIME NO.1605/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
58
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9282 OF 2020
CRIME NO.1881/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9286 OF 2020
CRIME NO.1718/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9287 OF 2020
CRIME NO.1716/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9290 OF 2020
CRIME NO.1674/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
62
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9292 OF 2020
CRIME NO.870/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9293 OF 2020
CRIME NO.879/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
64
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9296 OF 2020
CRIME NO.1726/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9297 OF 2020
CRIME NO.1771/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
66
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9299 OF 2020
CRIME NO.1756/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
67
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9302 OF 2020
CRIME NO.914/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
68
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9306 OF 2020
CRIME NO.1689/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9307 OF 2020
CRIME NO.1853/2020 OF Ranni Forest Range Office , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
70
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9310 OF 2020
CRIME NO.1673/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
71
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9311 OF 2020
CRIME NO.1679/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
72
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9313 OF 2020
CRIME NO.1816/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
73
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9314 OF 2020
CRIME NO.884/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
74
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9315 OF 2020
CRIME NO.1725/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
75
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9316 OF 2020
CRIME NO.1662/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
76
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9317 OF 2020
CRIME NO.1631/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
77
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9318 OF 2020
CRIME NO.1728/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
78
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9319 OF 2020
CRIME NO.1766/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
79
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9320 OF 2020
CRIME NO.1774/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
80
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9321 OF 2020
CRIME NO.1835/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
81
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9322 OF 2020
CRIME NO.1668/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
82
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9323 OF 2020
CRIME NO.1785/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
83
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9324 OF 2020
CRIME NO.869/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
84
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9328 OF 2020
CRIME NO.877/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
85
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9329 OF 2020
CRIME NO.1727/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
86
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9332 OF 2020
CRIME NO.876/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 21 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
87
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9333 OF 2020
CRIME NO.1869/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
88
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9335 OF 2020
CRIME NO.1685/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
89
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9336 OF 2020
CRIME NO.1684/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
90
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9338 OF 2020
CRIME NO.1747/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
91
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9340 OF 2020
CRIME NO.1744/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
92
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9341 OF 2020
CRIME NO.1808/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA,
686698.
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POICE,CBI,.COCHIN,
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
93
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9343 OF 2020
CRIME NO.872/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
94
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9344 OF 2020
CRIME NO.1739/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
95
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9349 OF 2020
CRIME NO.1651/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
96
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9351 OF 2020
CRIME NO.1740/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
97
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9353 OF 2020
CRIME NO.894/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
98
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9354 OF 2020
CRIME NO.1709/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
99
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9355 OF 2020
CRIME NO.1717/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
100
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9357 OF 2020
CRIME NO.1640/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BEREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
101
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9358 OF 2020
CRIME NO.1672/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAIL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
102
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9359 OF 2020
CRIME NO.1663/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
103
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9360 OF 2020
CRIME NO.1633/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
104
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9361 OF 2020
CRIME NO.1649/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
105
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9362 OF 2020
CRIME NO.1750/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
106
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9363 OF 2020
CRIME NO.875/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
107
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9366 OF 2020
CRIME NO.1796/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
108
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9367 OF 2020
CRIME NO.1899/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
109
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9370 OF 2020
CRIME NO.1805/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 36 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
110
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9376 OF 2020
CRIME NO.1606/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
111
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9378 OF 2020
CRIME NO.885/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9379 OF 2020
CRIME NO.1751/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
113
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.77 OF 2021
CRIME NO.1632/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
114
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.78 OF 2021
CRIME NO.1573/2020 OF Vanchiyoor Police Station , Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
115
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.79 OF 2021
CRIME NO.1586/2020 OF Vanchiyoor Police Station , Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
116
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.80 OF 2021
CRIME NO.1776/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
117
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.82 OF 2021
CRIME NO.1676/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
118
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.85 OF 2021
CRIME NO.1601/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
119
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.86 OF 2021
CRIME NO.1640/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
120
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.89 OF 2021
CRIME NO.1708/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, CBI, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
121
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.90 OF 2021
CRIME NO.1587/2020 OF Vanchiyoor Police Station , Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
122
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.93 OF 2021
CRIME NO.1641/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
123
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.95 OF 2021
CRIME NO.1688/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE ,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
124
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.98 OF 2021
CRIME NO.1577/2020 OF Vanchiyoor Police Station , Thiruvananthapuram
PETITIONER/S:
1 THOMAS DANIEL
AGED 66 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
125
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9013 OF 2020
CRIME NO.2003/2020 OF Konni Police Station , Pathanamthitta
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
R1 BY PUBLIC PROSECUTOR
OTHER PRESENT:
SRI.SANTHOSH PETER SR PP, SRISASTHAMANGALAM S.AJITH
KUMAR SPL PP -CBI
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9010/2020 and 9014/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
126
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9014 OF 2020
CRIME NO.2001/2020 OF Konni Police Station , Pathanamthitta
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
SOUGHT TO BE IMPLEADED
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
127
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9015 OF 2020
CRIME NO.250/2020 OF Konni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
128
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9016 OF 2020
CRIME NO.1466/2020 OF Mecical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
SOUGHT TO BE IMPLEADED
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
129
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9017 OF 2020
CRIME NO.1468/2020 OF Mecical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9018 OF 2020
CRIME NO.1454/2020 OF Mecical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
131
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9019 OF 2020
CRIME NO.1191/2020 OF Perunad Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
132
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9022 OF 2020
CRIME NO.1414/2020 OF Mecical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
133
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9029 OF 2020
CRIME NO.1442/2020 OF Mecical College Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INCHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
134
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9082 OF 2020
CRIME NO.1796/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
135
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9083 OF 2020
CRIME NO.1632/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
136
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9084 OF 2020
CRIME NO.1888/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
137
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9085 OF 2020
CRIME NO.1744/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
138
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9087 OF 2020
CRIME NO.1740/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
139
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9088 OF 2020
CRIME NO.1717/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
140
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9089 OF 2020
CRIME NO.1787/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
141
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9090 OF 2020
CRIME NO.1662/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
142
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9092 OF 2020
CRIME NO.1728/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
143
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9093 OF 2020
CRIME NO.1741/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
144
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9096 OF 2020
CRIME NO.1673/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
145
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9097 OF 2020
CRIME NO.1805/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
146
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9098 OF 2020
CRIME NO.1811/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
147
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9099 OF 2020
CRIME NO.1739/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
148
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9100 OF 2020
CRIME NO.1776/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
149
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9105 OF 2020
CRIME NO.1663/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
150
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9106 OF 2020
CRIME NO.1715/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 30 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
151
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9107 OF 2020
CRIME NO.1716/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 28 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
152
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9108 OF 2020
CRIME NO.1689/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
153
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9109 OF 2020
CRIME NO.1726/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
154
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9110 OF 2020
CRIME NO.1881/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
155
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9111 OF 2020
CRIME NO.1633/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
156
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9191 OF 2020
CRIME NO.1771/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
157
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9193 OF 2020
CRIME NO.869/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
158
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9197 OF 2020
CRIME NO.1766/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
159
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9200 OF 2020
CRIME NO.1857/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
160
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9201 OF 2020
CRIME NO.1672/2020 OF Ranni Forest Range Office , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
161
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9203 OF 2020
CRIME NO.1750/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
162
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9204 OF 2020
CRIME NO.879/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
163
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9229 OF 2020
CRIME NO.1709/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
OTHER PRESENT:
SRI.SASTHAMANGALAM S.AJITH KUMAR. SPL.PP FOR CBI
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
164
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9231 OF 2020
CRIME NO.871/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9232 OF 2020
CRIME NO.881/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
166
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9233 OF 2020
CRIME NO.1785/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
167
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9236 OF 2020
CRIME NO.892/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CNI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
168
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9242 OF 2020
CRIME NO.1734/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
169
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9243 OF 2020
CRIME NO.867/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
170
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9244 OF 2020
CRIME NO.1695/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
171
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9246 OF 2020
CRIME NO.1718/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
172
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9252 OF 2020
CRIME NO.884/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
173
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9253 OF 2020
CRIME NO.1824/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
174
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9257 OF 2020
CRIME NO.1869/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
175
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9258 OF 2020
CRIME NO.1667/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
176
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9259 OF 2020
CRIME NO.1648/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
177
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9261 OF 2020
CRIME NO.1606/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
178
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9265 OF 2020
CRIME NO.1684/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
179
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9266 OF 2020
CRIME NO.1808/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
180
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9267 OF 2020
CRIME NO.1678/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
181
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9270 OF 2020
CRIME NO.1834/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
182
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9271 OF 2020
CRIME NO.1679/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
183
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9273 OF 2020
CRIME NO.1751/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
184
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9274 OF 2020
CRIME NO.872/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
185
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9278 OF 2020
CRIME NO.878/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
696698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
186
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9279 OF 2020
CRIME NO.950/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
187
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9281 OF 2020
CRIME NO.876/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
188
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9283 OF 2020
CRIME NO.1733/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
189
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9284 OF 2020
CRIME NO.1833/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
190
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9285 OF 2020
CRIME NO.1650/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
191
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9288 OF 2020
CRIME NO.1753/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
192
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9289 OF 2020
CRIME NO.1797/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
193
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9291 OF 2020
CRIME NO.1747/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
194
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9294 OF 2020
CRIME NO.1643/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
195
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9295 OF 2020
CRIME NO.1605/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
196
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9298 OF 2020
CRIME NO.1773/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
197
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9300 OF 2020
CRIME NO.874/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
198
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9301 OF 2020
CRIME NO.1792/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
199
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9303 OF 2020
CRIME NO.1640/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
200
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9304 OF 2020
CRIME NO.880/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
201
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9305 OF 2020
CRIME NO.890/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
202
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9308 OF 2020
CRIME NO.865/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
203
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9309 OF 2020
CRIME NO.1710/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
204
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9312 OF 2020
CRIME NO.885/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
205
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9325 OF 2020
CRIME NO.1668/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
206
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9326 OF 2020
CRIME NO.1899/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
207
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9327 OF 2020
CRIME NO.1774/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
208
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9330 OF 2020
CRIME NO.1674/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
209
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9331 OF 2020
CRIME NO.1685/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 28 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
682017
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
210
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9334 OF 2020
CRIME NO.1816/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
211
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9337 OF 2020
CRIME NO.1692/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
212
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9339 OF 2020
CRIME NO.1786/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
213
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9342 OF 2020
CRIME NO.1767/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
214
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9345 OF 2020
CRIME NO.1876/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
215
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9346 OF 2020
CRIME NO.1729/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
216
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9347 OF 2020
CRIME NO.888/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA .
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
217
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9348 OF 2020
CRIME NO.1651/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
218
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9350 OF 2020
CRIME NO.1631/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
219
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9352 OF 2020
CRIME NO.1756/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
220
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9356 OF 2020
CRIME NO.1835/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
221
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9364 OF 2020
CRIME NO.1725/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
222
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9365 OF 2020
CRIME NO.894/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
223
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9368 OF 2020
CRIME NO.1727/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
224
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9369 OF 2020
CRIME NO.870/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
225
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9371 OF 2020
CRIME NO.1889/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
226
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9372 OF 2020
CRIME NO.875/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
227
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9373 OF 2020
CRIME NO.882/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
228
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9374 OF 2020
CRIME NO.914/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF
POLICE,CBI,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
229
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9375 OF 2020
CRIME NO.1730/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
230
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9377 OF 2020
CRIME NO.868/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
231
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9380 OF 2020
CRIME NO.1649/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
232
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.9381 OF 2020
CRIME NO.1853/2020 OF Ranni Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
233
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.2 OF 2021
CRIME NO.866/2020 OF Pulpally Police Station , Wayanad
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
234
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.81 OF 2021
CRIME NO.1592/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
3 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
235
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.83 OF 2021
CRIME NO.1688/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
236
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.84 OF 2021
CRIME NO.1575/2020 OF Vanchiyoor Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
682017
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
237
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.87 OF 2021
CRIME NO.1708/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
238
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.88 OF 2021
CRIME NO.1578/2020 OF Vanchiyoor Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
239
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.91 OF 2021
CRIME NO.1652/2020 OF Vanchiyoor Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
240
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.92 OF 2021
CRIME NO.1641/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
241
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.94 OF 2021
CRIME NO.1632/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
242
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.96 OF 2021
CRIME NO.1641/2020 OF Vanchiyoor Police Station ,
Thiruvananthapuram
PETITIONER/S:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
243
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Bail Appl..No.97 OF 2021
CRIME NO.1777/2020 OF Enath Police Station , Pathanamthitta
PETITIONER/S:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
BA Nos.9010 & 9013/2020
244
COMMON ORDER
[ Bail Appl. Nos.9010/2020, 9011/2020, 9012/2020, 9021/2020, 9023/2020, 9024/2020, 9025/2020, 9026/2020, 9027/2020, 9028/2020, 9030/2020, 9031/2020, 9086/2020, 9091/2020, 9094/2020, 9095/2020, 9101/2020, 9102/2020, 9103/2020, 9104/2020, 9189/2020, 9190/2020, 9194/2020, 9195/2020, 9196/2020, 9198/2020, 9199/2020, 9202/2020, 9205/2020, 9230/2020, 9234/2020, 9235/2020, 9237/2020, 9238/2020, 9239/2020, 9240/2020, 9241/2020, 9245/2020, 9247/2020, 9248/2020, 9249/2020, 9250/2020, 9251/2020, 9254/2020, 9255/2020, 9256/2020, 9260/2020, 9262/2020, 9263/2020, 9264/2020, 9268/2020, 9269/2020, 9272/2020, 9275/2020, 9276/2020, 9277/2020, 9280/2020, 9282/2020, 9286/2020, 9287/2020, 9290/2020, 9292/2020, 9293/2020, 9296/2020, 9297/2020, 9299/2020, 9302/2020, 9306/2020, 9307/2020, 9310/2020, 9311/2020, 9313/2020, 9314/2020, 9315/2020, 9316/2020, 9317/2020, 9318/2020, 9319/2020, 9320/2020, 9321/2020, 9322/2020, 9323/2020, 9324/2020, 9328/2020, 9329/2020, 9332/2020, 9333/2020, 9335/2020, 9336/2020, 9338/2020, 9340/2020, 9341/2020, 9343/2020, 9344/2020, 9349/2020, 9351/2020, 9353/2020, 9354/2020, 9355/2020, 9357/2020, 9358/2020, 9359/2020, 9360/2020, 9361/2020, 9362/2020, 9363/2020, 9366/2020, 9367/2020, 9370/2020, 9376/2020, 9378/2020, 9379/2020, 77/2021, 78/2021, 79/2021, 80/2021, 82/2021, 85/2021, 86/2021, 89/2021, 90/2021, 93/2021, 95/2021, 98/2021, 9013/2020, 9014/2020, 9015/2020, 9016/2020, 9017/2020, 9018/2020, 9019/2020, 9022/2020, 9029/2020, 9082/2020, 9083/2020, 9084/2020, 9085/2020, 9087/2020, 9088/2020, 9089/2020, 9090/2020, 9092/2020, 9093/2020, 9096/2020, 9097/2020, 9098/2020, 9099/2020, 9100/2020, 9105/2020, 9106/2020, 9107/2020, 9108/2020, 9109/2020, 9110/2020, 9111/2020, 9191/2020, 9193/2020, 9197/2020, 9200/2020, 9201/2020, 9203/2020, 9204/2020, 9229/2020, 9231/2020, 9232/2020, 9233/2020, 9236/2020, 9242/2020, 9243/2020, 9244/2020, 9246/2020, 9252/2020, 9253/2020, 9257/2020, 9258/2020, 9259/2020, 9261/2020, 9265/2020, 9266/2020, 9267/2020, 9270/2020, 9271/2020, 9273/2020, 9274/2020, 9278/2020, 9279/2020, 9281/2020, 9283/2020, 9284/2020, 9285/2020, 9288/2020, 9289/2020, 9291/2020, 9294/2020, 9295/2020, 9298/2020, 9300/2020, 9301/2020, 9303/2020, 9304/2020, 9305/2020, 9308/2020, 9309/2020, 9312/2020, 9325/2020, 9326/2020, 9327/2020, 9330/2020, 9331/2020, 9334/2020, BA Nos.9010 & 9013/2020 245 9337/2020, 9339/2020, 9342/2020, 9345/2020, 9346/2020, 9347/2020, 9348/2020, 9350/2020, 9352/2020, 9356/2020, 9364/2020, 9365/2020, 9368/2020, 9369/2020, 9371/2020, 9372/2020, 9373/2020, 9374/2020, 9375/2020, 9377/2020, 9380/2020, 9381/2020, 2/2021, 81/2021, 83/2021, 84/2021, 87/2021, 88/2021, 91/2021, 92/2021, 94/2021, 96/2021 and 97/2021] Dated this the 5th day of January 2021 These are applications seeking regular bail filed under Section 439 Cr.PC.
2. The applicants in Bail Appl. Nos.9010/2020, 9011/2020, 9012/2020, 9021/2020, 9023/2020, 9024/2020, 9025/2020, 9026/2020, 9027/2020, 9028/2020, 9030/2020, 9031/2020, 9086/2020, 9091/2020, 9094/2020, 9095/2020, 9101/2020, 9102/2020, 9103/2020, 9104/2020, 9189/2020, 9190/2020, 9194/2020, 9195/2020, 9196/2020, 9198/2020, 9199/2020, 9202/2020, 9205/2020, 9230/2020, 9234/2020, 9235/2020, 9237/2020, 9238/2020, 9239/2020, 9240/2020, 9241/2020, 9245/2020, 9247/2020, 9248/2020, 9249/2020, 9250/2020, 9251/2020, 9254/2020, 9255/2020, 9256/2020, 9260/2020, 9262/2020, 9263/2020, 9264/2020, 9268/2020, 9269/2020, 9272/2020, 9275/2020, 9276/2020, 9277/2020, 9280/2020, 9282/2020, 9286/2020, 9287/2020, 9290/2020, 9292/2020, 9293/2020, 9296/2020, 9297/2020, 9299/2020, 9302/2020, 9306/2020, 9307/2020, 9310/2020, 9311/2020, BA Nos.9010 & 9013/2020 246 9313/2020, 9314/2020, 9315/2020, 9316/2020, 9317/2020, 9318/2020, 9319/2020, 9320/2020, 9321/2020, 9322/2020, 9323/2020, 9324/2020, 9328/2020, 9329/2020, 9332/2020, 9333/2020, 9335/2020, 9336/2020, 9338/2020, 9340/2020, 9341/2020, 9343/2020, 9344/2020, 9349/2020, 9351/2020, 9353/2020, 9354/2020, 9355/2020, 9357/2020, 9358/2020, 9359/2020, 9360/2020, 9361/2020, 9362/2020, 9363/2020, 9366/2020, 9367/2020, 9370/2020, 9376/2020, 9378/2020, 9379/2020, 77/2021, 78/2021, 79/2021, 80/2021, 82/2021, 85/2021, 86/2021, 89/2021, 90/2021, 93/2021, 95/2021 and 98/2021 are accused Nos.1 to 4, while the applicant in all the other cases is accused No.5 in the crimes referred to above. The accused are facing accusations for offences punishable under Sections 406 and 420 read with Section 34 IPC and under Section 5 of the Kerala Protection of Interest of Depositors in Financial Establishments Act, 2013 (Act 7 of 2015), Sections 3, 21(2)(3) and 5 read with Sections 23 and 25(1) of Banning of Unregulated Deposits Schemes Act, 2019 and Section 45(s) of the Reserve Bank of India Act, 1934, Sections 17 and 18 of Kerala Money Lenders Act, 1958 and Section 5 of Protection of Interests of Depositors in Financial Institutions Act, 2013 (Act 7 of 2015).
3. The first accused is the Managing Director/Managing Partner of the institutions named M/s.Popular Finance and its sister concerns. The BA Nos.9010 & 9013/2020 247 second accused, Prabha Thomas, is his wife, while accused Nos.3 to 5 are their daughters. They are all partners/directors of the institutions conducted by A1 in different names. The allegation against the accused persons is that they had collected money from various persons dishonestly inducing them to deliver the money on account of returning the same with very high interests and accordingly, the money was deposited by the persons in the different institutions belonging to the accused, namely M/s.Popular Finance, M/s.Popular Marine Products, M/s.Marirani Trading LLP etc. Promises were given to the depositors that their amounts would be doubled in seven years. However, the depositors were not given the money and cheated. The accused also committed violation of the various provisions of the Acts stated above.
4. The applicants state that the allegations are not true and that they did not induce the depositors to deposit money with the intention to misappropriate the amounts. But because of the pandemic situation, they were not able to return the money, when all the depositors demanded return of their money. The money received from the depositors are deposited in the various establishments which are making profit and the money received could not be left to lie idle and that is why it was deposited in profit making firms and Companies. Only then would the accused be able to return their money with the promised interests.
5. The applicants were arrested on different dates. There are a BA Nos.9010 & 9013/2020 248 number of cases registered against them. In some of the cases they had already completed the statutory period of 90 days and have been granted statutory bail. In yet other cases, they are yet to complete the statutory period. But they have been granted regular bail by the jurisdictional court.
6. As per the order of this Court, the investigation in all the cases concerning the accused persons were ordered to be transferred to the Central Bureau of Investigation. Accordingly, the CBI have taken control of the investigation. It is submitted by the learned Standing Counsel appearing for the CBI that the CBI is making an application before the court which directed registration of separate FIRs in each of the complaints received against the accused to consolidate all the complaints together and to file a single FIR against the accused before the CBI Court. While directing the investigation to be conducted by the CBI, this Court had directed the Special Court constituted for trying offences registered by the CBI in the Special Court. However, the FIR is yet to be filed and it is likely that it may be delayed. The learned counsel appearing for the applicants therefore, seeks bail on the premise that the applicants have all been subjected to custodial interrogation in the different cases. All the documents have been seized and therefore, there is no possibility of the applicants being subjected to custodial interrogation again. They are willing to cooperate with the investigation. In matters where they have been granted bail, they are directed to surrender their passports and BA Nos.9010 & 9013/2020 249 conditions have been imposed directing them not to tamper with evidence and also directed them to appear before the investigating officer to cooperate with the investigation. It is submitted that the applicants are willing to abide by any condition that may be imposed by this Court.
7. Under the circumstances, I find that further incarceration of the applicants may not be required. However, some more FIRs are yet to be registered against the applicants in consequence of the receipt of further complaints against them by depositors who have not yet filed any complaint. In those cases, the applicants could be arrested and also be subjected to custodial interrogation, if so required by the CBI. In the pending cases in which the applicants have filed the aforesaid applications, I find that there is no need to detain them for any reason. Under the circumstances, the bail applications are all allowed and the applicants are directed to be released on bail on execution of a bond for Rs.5,00,000/- (Rupees five lakhs only) each in each of the cases, with two solvent sureties each for the like amount to the satisfaction of the jurisdictional court, which had remanded them, and in case, the matters are transferred to the CBI Court, the same bail bond shall continue. The granting of bail will also be on the following further conditions:
(i) They shall appear before the investigating officer as and when called for and cooperate with the investigation.
(ii) They shall not tamper with evidence or intimidate or influence BA Nos.9010 & 9013/2020 250 the witnesses.
(iii) They shall surrender their passports before the jurisdictional court.
(iv) They shall not get involved in any similar offence during the currency of the bail.
In case of breach of any of the above bail conditions, the prosecution is at liberty to approach the jurisdictional court for cancellation of the bail.
Sd/-
ASHOK MENON JUDGE jg