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[Cites 9, Cited by 0]

Kerala High Court

Thomas Daniel vs State Of Kerala on 5 January, 2021

Author: Ashok Menon

Bench: Ashok Menon

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                         Bail Appl..No.9010 OF 2020

        CRIME NO.1320/2020 OF Town West Police Station , Thrissur

PETITIONER/S:
       1         THOMAS DANIEL
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

       2         PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

       3         DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

       4         REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

       1         STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

       2         CENTRAL BUREAU OF INVESTIGATION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

OTHER PRESENT:

                 ADV SASTHAMANGALAM S AJITHKUMAR SPL. PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9011/2020, 9013/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        2


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9011 OF 2020

            CRIME NO.1482/2020 OF Medical College Police Station ,
                              Thiruvananthapuram

PETITIONER/S:
       1      THOMAS DANIEL
              AGED 66 YEARS
              INDHIKATTIL HOUSE,
              P.O VAKAYAR, KONNI, PATHANAMTHITTA
              686698

        2        PRABHA THOMAS
                 AGED 59 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        3


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9012 OF 2020

            CRIME NO.1469/2020 OF Medical College Police Station ,
                              Thiruvananthapuram

PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 59 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 33 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERTENTENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       4


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9021 OF 2020

        CRIME NO.1220/2020 OF Meenangadi Police Station , Wayanad

PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       5


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9023 OF 2020

        CRIME NO.1327/2020 OF Town West Police Station , Thrissur

PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        6


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9024 OF 2020

            CRIME NO.1424/2020 OF Mecical College Police Station ,
                              Thiruvananthapuram

PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INCHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INCHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR. RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INCHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INCHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       7


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9025 OF 2020

        CRIME NO.1269/2020 OF Town West Police Station , Thrissur

PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       8


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9026 OF 2020

     CRIME NO.1246/2020 OF Perunad Police Station , Pathanamthitta

PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        9


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9027 OF 2020

            CRIME NO.1466/2020 OF Mecical College Police Station ,
                              Thiruvananthapuram

PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERTENTENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       10


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9028 OF 2020

  CRIME NO.1435/2020 OF Palakkad Town South Police Station , Palakkad

PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERTENTENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       11


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9030 OF 2020

        CRIME NO.1260/2020 OF Town West Police Station , Thrissur


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        12


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9031 OF 2020

            CRIME NO.1471/2020 OF Mecical College Police Station ,
                              Thiruvananthapuram

PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 64 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERTENTENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       13


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9086 OF 2020

      CRIME NO.1857/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       14


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9091 OF 2020

      CRIME NO.1824/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       15


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9094 OF 2020

      CRIME NO.1786/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        16


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9095 OF 2020

            CRIME NO.866/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       17


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9101 OF 2020

      CRIME NO.1715/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       18


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9102 OF 2020

      CRIME NO.1876/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       19


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9103 OF 2020

      CRIME NO.1692/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOAMS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE COCHN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       20


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9104 OF 2020

      CRIME NO.1632/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       21


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9189 OF 2020

      CRIME NO.1650/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 44 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       22


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9190 OF 2020

      CRIME NO.1648/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       23


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9194 OF 2020

      CRIME NO.1667/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       24


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9195 OF 2020

      CRIME NO.1773/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        25


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9196 OF 2020

            CRIME NO.890/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR. RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        26


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9198 OF 2020

            CRIME NO.867/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        27


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9199 OF 2020

            CRIME NO.865/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       28


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9202 OF 2020

      CRIME NO.1811/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       29


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9205 OF 2020

      CRIME NO.1710/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        30


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9230 OF 2020

      CRIME NO.1730/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

OTHER PRESENT:
                 SRI.SASTHAMANGALAM S.AJITH KUMAR. SPL.PP FOR CB

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       31


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9234 OF 2020

      CRIME NO.1833/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA -
                686 698
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        32


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9235 OF 2020

            CRIME NO.880/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       33


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9237 OF 2020

      CRIME NO.1792/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       34


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9238 OF 2020

      CRIME NO.1733/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUERAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       35


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9239 OF 2020

      CRIME NO.1889/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        36


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9240 OF 2020

            CRIME NO.868/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        37


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9241 OF 2020

            CRIME NO.888/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       38


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9245 OF 2020

      CRIME NO.1766/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       39


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9247 OF 2020

      CRIME NO.1767/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       40


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9248 OF 2020

      CRIME NO.1834/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                868698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       41


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9249 OF 2020

      CRIME NO.1695/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       42


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9250 OF 2020

      CRIME NO.1729/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF IN VESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        43


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9251 OF 2020

            CRIME NO.871/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       44


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9254 OF 2020

      CRIME NO.1678/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       45


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9255 OF 2020

      CRIME NO.1776/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       46


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9256 OF 2020

      CRIME NO.1734/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVSTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        47


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9260 OF 2020

            CRIME NO.950/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        48


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9262 OF 2020

            CRIME NO.882/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        49


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9263 OF 2020

            CRIME NO.892/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR. RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       50


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9264 OF 2020

      CRIME NO.1888/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT, CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       51


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9268 OF 2020

      CRIME NO.1787/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        52


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9269 OF 2020

            CRIME NO.874/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       53


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9272 OF 2020

      CRIME NO.1741/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        54


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9275 OF 2020

            CRIME NO.881/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       55


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9276 OF 2020

      CRIME NO.1753/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       56


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9277 OF 2020

      CRIME NO.1643/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       57


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9280 OF 2020

      CRIME NO.1605/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       58


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9282 OF 2020

      CRIME NO.1881/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       59


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9286 OF 2020

      CRIME NO.1718/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       60


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9287 OF 2020

      CRIME NO.1716/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       61


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9290 OF 2020

      CRIME NO.1674/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        62


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9292 OF 2020

            CRIME NO.870/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        63


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9293 OF 2020

            CRIME NO.879/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       64


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9296 OF 2020

      CRIME NO.1726/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       65


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9297 OF 2020

      CRIME NO.1771/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       66


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9299 OF 2020

      CRIME NO.1756/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        67


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9302 OF 2020

            CRIME NO.914/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       68


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9306 OF 2020

      CRIME NO.1689/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       69


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9307 OF 2020

   CRIME NO.1853/2020 OF Ranni Forest Range Office , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       70


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9310 OF 2020

      CRIME NO.1673/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       71


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9311 OF 2020

      CRIME NO.1679/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       72


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9313 OF 2020

      CRIME NO.1816/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        73


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9314 OF 2020

            CRIME NO.884/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       74


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9315 OF 2020

      CRIME NO.1725/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       75


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9316 OF 2020

      CRIME NO.1662/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       76


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9317 OF 2020

      CRIME NO.1631/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       77


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9318 OF 2020

      CRIME NO.1728/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       78


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9319 OF 2020

      CRIME NO.1766/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       79


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9320 OF 2020

      CRIME NO.1774/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       80


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9321 OF 2020

      CRIME NO.1835/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       81


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9322 OF 2020

      CRIME NO.1668/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       82


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9323 OF 2020

      CRIME NO.1785/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        83


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9324 OF 2020

            CRIME NO.869/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        84


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9328 OF 2020

            CRIME NO.877/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       85


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9329 OF 2020

      CRIME NO.1727/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        86


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9332 OF 2020

            CRIME NO.876/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 21 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       87


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9333 OF 2020

      CRIME NO.1869/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       88


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9335 OF 2020

      CRIME NO.1685/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       89


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9336 OF 2020

      CRIME NO.1684/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       90


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9338 OF 2020

      CRIME NO.1747/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       91


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9340 OF 2020

      CRIME NO.1744/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       92


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9341 OF 2020

      CRIME NO.1808/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA,
                686698.

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POICE,CBI,.COCHIN,
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        93


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9343 OF 2020

            CRIME NO.872/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       94


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9344 OF 2020

      CRIME NO.1739/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       95


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9349 OF 2020

      CRIME NO.1651/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       96


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9351 OF 2020

      CRIME NO.1740/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                        97


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9353 OF 2020

            CRIME NO.894/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR. RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       98


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9354 OF 2020

      CRIME NO.1709/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                       99


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9355 OF 2020

      CRIME NO.1717/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     100


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9357 OF 2020

      CRIME NO.1640/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BEREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     101


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9358 OF 2020

      CRIME NO.1672/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAIL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     102


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9359 OF 2020

      CRIME NO.1663/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     103


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9360 OF 2020

      CRIME NO.1633/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     104


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9361 OF 2020

      CRIME NO.1649/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR. RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     105


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9362 OF 2020

      CRIME NO.1750/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     106


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9363 OF 2020

            CRIME NO.875/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     107


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9366 OF 2020

      CRIME NO.1796/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     108


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9367 OF 2020

      CRIME NO.1899/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     109


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9370 OF 2020

      CRIME NO.1805/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 36 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     110


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9376 OF 2020

      CRIME NO.1606/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     111


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9378 OF 2020

            CRIME NO.885/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     112


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9379 OF 2020

      CRIME NO.1751/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    113


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.77 OF 2021

      CRIME NO.1632/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    114


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.78 OF 2021

 CRIME NO.1573/2020 OF Vanchiyoor Police Station , Thiruvananthapuram


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    115


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.79 OF 2021

 CRIME NO.1586/2020 OF Vanchiyoor Police Station , Thiruvananthapuram


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    116


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.80 OF 2021

      CRIME NO.1776/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERTENTENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    117


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.82 OF 2021

      CRIME NO.1676/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    118


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.85 OF 2021

      CRIME NO.1601/2020 OF Enath Police Station , Pathanamthitta

PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    119


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.86 OF 2021

      CRIME NO.1640/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    120


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.89 OF 2021

      CRIME NO.1708/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, CBI, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    121


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.90 OF 2021

 CRIME NO.1587/2020 OF Vanchiyoor Police Station , Thiruvananthapuram


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    122


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.93 OF 2021

      CRIME NO.1641/2020 OF Enath Police Station , Pathanamthitta

PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    123


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.95 OF 2021

      CRIME NO.1688/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE ,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    124


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.98 OF 2021

 CRIME NO.1577/2020 OF Vanchiyoor Police Station , Thiruvananthapuram

PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        2       PRABHA THOMAS
                AGED 61 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        3       DR RINU MARIAM THOMAS
                AGED 35 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

        4       REBA MARY THOMAS
                AGED 26 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 05.01.2021,
ALONG WITH Bail Appl..9010/2020 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     125



               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9013 OF 2020

   CRIME NO.2003/2020 OF Konni Police Station , Pathanamthitta


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

                STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

                R1 BY PUBLIC PROSECUTOR

OTHER PRESENT:

                SRI.SANTHOSH PETER SR PP, SRISASTHAMANGALAM S.AJITH
                KUMAR SPL PP -CBI

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9010/2020 and 9014/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     126


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9014 OF 2020

   CRIME NO.2001/2020 OF Konni Police Station , Pathanamthitta


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                SOUGHT TO BE IMPLEADED

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     127


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9015 OF 2020

    CRIME NO.250/2020 OF Konni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     128


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9016 OF 2020

      CRIME NO.1466/2020 OF Mecical College Police Station ,
                        Thiruvananthapuram


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                SOUGHT TO BE IMPLEADED

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     129


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9017 OF 2020

      CRIME NO.1468/2020 OF Mecical College Police Station ,
                        Thiruvananthapuram


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

                STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     130


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9018 OF 2020

      CRIME NO.1454/2020 OF Mecical College Police Station ,
                        Thiruvananthapuram


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

                STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     131


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9019 OF 2020

  CRIME NO.1191/2020 OF Perunad Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     132


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9022 OF 2020

      CRIME NO.1414/2020 OF Mecical College Police Station ,
                        Thiruvananthapuram


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     133


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9029 OF 2020

      CRIME NO.1442/2020 OF Mecical College Police Station ,
                        Thiruvananthapuram


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INCHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     134


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9082 OF 2020

   CRIME NO.1796/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     135


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9083 OF 2020

   CRIME NO.1632/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     136


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9084 OF 2020

   CRIME NO.1888/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     137


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9085 OF 2020

   CRIME NO.1744/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     138


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9087 OF 2020

   CRIME NO.1740/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERTENTENT OF POLICE

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     139


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9088 OF 2020

   CRIME NO.1717/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     140


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9089 OF 2020

   CRIME NO.1787/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     141


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9090 OF 2020

   CRIME NO.1662/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     142


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9092 OF 2020

   CRIME NO.1728/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     143


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9093 OF 2020

   CRIME NO.1741/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     144


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9096 OF 2020

   CRIME NO.1673/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     145


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9097 OF 2020

   CRIME NO.1805/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     146


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9098 OF 2020

   CRIME NO.1811/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     147


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9099 OF 2020

   CRIME NO.1739/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     148


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9100 OF 2020

   CRIME NO.1776/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     149


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9105 OF 2020

   CRIME NO.1663/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     150


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9106 OF 2020

   CRIME NO.1715/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 30 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     151


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9107 OF 2020

   CRIME NO.1716/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 28 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     152


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9108 OF 2020

   CRIME NO.1689/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     153


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9109 OF 2020

   CRIME NO.1726/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     154


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9110 OF 2020

   CRIME NO.1881/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     155


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9111 OF 2020

   CRIME NO.1633/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     156


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9191 OF 2020

   CRIME NO.1771/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     157


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9193 OF 2020

      CRIME NO.869/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     158


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9197 OF 2020

   CRIME NO.1766/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     159


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9200 OF 2020

   CRIME NO.1857/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     160


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9201 OF 2020

CRIME NO.1672/2020 OF Ranni Forest Range Office , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     161


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9203 OF 2020

   CRIME NO.1750/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     162


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9204 OF 2020

      CRIME NO.879/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     163


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9229 OF 2020

   CRIME NO.1709/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

OTHER PRESENT:
             SRI.SASTHAMANGALAM S.AJITH KUMAR. SPL.PP FOR CBI

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     164


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9231 OF 2020

      CRIME NO.871/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     165


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9232 OF 2020

      CRIME NO.881/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     166


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9233 OF 2020

   CRIME NO.1785/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     167


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9236 OF 2020

      CRIME NO.892/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CNI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     168


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9242 OF 2020

   CRIME NO.1734/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     169


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9243 OF 2020

      CRIME NO.867/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     170


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9244 OF 2020

   CRIME NO.1695/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     171


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9246 OF 2020

   CRIME NO.1718/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     172


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9252 OF 2020

      CRIME NO.884/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     173


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9253 OF 2020

   CRIME NO.1824/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     174


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9257 OF 2020

   CRIME NO.1869/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     175


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9258 OF 2020

   CRIME NO.1667/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     176


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9259 OF 2020

   CRIME NO.1648/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     177


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9261 OF 2020

   CRIME NO.1606/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     178


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9265 OF 2020

   CRIME NO.1684/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     179


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9266 OF 2020

   CRIME NO.1808/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     180


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9267 OF 2020

   CRIME NO.1678/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     181


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9270 OF 2020

   CRIME NO.1834/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     182


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9271 OF 2020

   CRIME NO.1679/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     183


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9273 OF 2020

   CRIME NO.1751/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     184


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9274 OF 2020

      CRIME NO.872/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     185


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9278 OF 2020

      CRIME NO.878/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                696698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     186


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9279 OF 2020

      CRIME NO.950/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     187


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9281 OF 2020

      CRIME NO.876/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     188


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9283 OF 2020

   CRIME NO.1733/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     189


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9284 OF 2020

   CRIME NO.1833/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     190


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9285 OF 2020

   CRIME NO.1650/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     191


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9288 OF 2020

   CRIME NO.1753/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     192


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9289 OF 2020

   CRIME NO.1797/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     193


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9291 OF 2020

   CRIME NO.1747/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     194


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9294 OF 2020

   CRIME NO.1643/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     195


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9295 OF 2020

   CRIME NO.1605/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     196


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9298 OF 2020

   CRIME NO.1773/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     197


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9300 OF 2020

      CRIME NO.874/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     198


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9301 OF 2020

   CRIME NO.1792/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     199


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9303 OF 2020

   CRIME NO.1640/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     200


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9304 OF 2020

      CRIME NO.880/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     201


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9305 OF 2020

      CRIME NO.890/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     202


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9308 OF 2020

      CRIME NO.865/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     203


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9309 OF 2020

   CRIME NO.1710/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     204


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9312 OF 2020

      CRIME NO.885/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     205


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9325 OF 2020

   CRIME NO.1668/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERTENTENT OF POLICE,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     206


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9326 OF 2020

   CRIME NO.1899/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     207


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9327 OF 2020

   CRIME NO.1774/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     208


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9330 OF 2020

   CRIME NO.1674/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     209


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9331 OF 2020

   CRIME NO.1685/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 28 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                682017

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     210


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9334 OF 2020

   CRIME NO.1816/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     211


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9337 OF 2020

   CRIME NO.1692/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     212


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9339 OF 2020

   CRIME NO.1786/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     213


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9342 OF 2020

   CRIME NO.1767/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     214


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9345 OF 2020

   CRIME NO.1876/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     215


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9346 OF 2020

   CRIME NO.1729/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     216


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9347 OF 2020

      CRIME NO.888/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA .
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     217


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9348 OF 2020

   CRIME NO.1651/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     218


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9350 OF 2020

   CRIME NO.1631/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     219


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9352 OF 2020

   CRIME NO.1756/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     220


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9356 OF 2020

   CRIME NO.1835/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     221


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9364 OF 2020

   CRIME NO.1725/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     222


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9365 OF 2020

      CRIME NO.894/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     223


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9368 OF 2020

   CRIME NO.1727/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     224


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9369 OF 2020

      CRIME NO.870/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     225


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9371 OF 2020

   CRIME NO.1889/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     226


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9372 OF 2020

      CRIME NO.875/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     227


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9373 OF 2020

      CRIME NO.882/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     228


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9374 OF 2020

      CRIME NO.914/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF
                POLICE,CBI,COCHIN
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     229


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9375 OF 2020

   CRIME NO.1730/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     230


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9377 OF 2020

      CRIME NO.868/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     231


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9380 OF 2020

   CRIME NO.1649/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                     232


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.9381 OF 2020

   CRIME NO.1853/2020 OF Ranni Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    233


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.2 OF 2021

      CRIME NO.866/2020 OF Pulpally Police Station , Wayanad


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    234


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.81 OF 2021

   CRIME NO.1592/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

        3       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    235


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.83 OF 2021

   CRIME NO.1688/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    236


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.84 OF 2021

            CRIME NO.1575/2020 OF Vanchiyoor Police Station ,
                            Thiruvananthapuram


PETITIONER/S:

                 DR RIA ANN THOMAS
                 AGED 31 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA
                 682017

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                 KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
                 682017

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    237


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.87 OF 2021

   CRIME NO.1708/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    238


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.88 OF 2021

            CRIME NO.1578/2020 OF Vanchiyoor Police Station ,
                            Thiruvananthapuram


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                 KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    239


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.91 OF 2021

            CRIME NO.1652/2020 OF Vanchiyoor Police Station ,
                            Thiruvananthapuram


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                 KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    240


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.92 OF 2021

   CRIME NO.1641/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    241


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.94 OF 2021

   CRIME NO.1632/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

                DR. RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAL BUREAU OF INVESTIGATION
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    242


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.96 OF 2021

            CRIME NO.1641/2020 OF Vanchiyoor Police Station ,
                            Thiruvananthapuram


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA
                 686698

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                 KERALA
                 682031

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                                    243


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                          Bail Appl..No.97 OF 2021

   CRIME NO.1777/2020 OF Enath Police Station , Pathanamthitta


PETITIONER/S:

                DR.RIA ANN THOMAS
                AGED 31 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
                KERALA
                682031

        2       CENTRAAL BUREAU OF INVESTIGTION COCHIN
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH Bail Appl..9013/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BA Nos.9010 & 9013/2020
                               244

                          COMMON ORDER

[ Bail Appl. Nos.9010/2020, 9011/2020, 9012/2020, 9021/2020, 9023/2020, 9024/2020, 9025/2020, 9026/2020, 9027/2020, 9028/2020, 9030/2020, 9031/2020, 9086/2020, 9091/2020, 9094/2020, 9095/2020, 9101/2020, 9102/2020, 9103/2020, 9104/2020, 9189/2020, 9190/2020, 9194/2020, 9195/2020, 9196/2020, 9198/2020, 9199/2020, 9202/2020, 9205/2020, 9230/2020, 9234/2020, 9235/2020, 9237/2020, 9238/2020, 9239/2020, 9240/2020, 9241/2020, 9245/2020, 9247/2020, 9248/2020, 9249/2020, 9250/2020, 9251/2020, 9254/2020, 9255/2020, 9256/2020, 9260/2020, 9262/2020, 9263/2020, 9264/2020, 9268/2020, 9269/2020, 9272/2020, 9275/2020, 9276/2020, 9277/2020, 9280/2020, 9282/2020, 9286/2020, 9287/2020, 9290/2020, 9292/2020, 9293/2020, 9296/2020, 9297/2020, 9299/2020, 9302/2020, 9306/2020, 9307/2020, 9310/2020, 9311/2020, 9313/2020, 9314/2020, 9315/2020, 9316/2020, 9317/2020, 9318/2020, 9319/2020, 9320/2020, 9321/2020, 9322/2020, 9323/2020, 9324/2020, 9328/2020, 9329/2020, 9332/2020, 9333/2020, 9335/2020, 9336/2020, 9338/2020, 9340/2020, 9341/2020, 9343/2020, 9344/2020, 9349/2020, 9351/2020, 9353/2020, 9354/2020, 9355/2020, 9357/2020, 9358/2020, 9359/2020, 9360/2020, 9361/2020, 9362/2020, 9363/2020, 9366/2020, 9367/2020, 9370/2020, 9376/2020, 9378/2020, 9379/2020, 77/2021, 78/2021, 79/2021, 80/2021, 82/2021, 85/2021, 86/2021, 89/2021, 90/2021, 93/2021, 95/2021, 98/2021, 9013/2020, 9014/2020, 9015/2020, 9016/2020, 9017/2020, 9018/2020, 9019/2020, 9022/2020, 9029/2020, 9082/2020, 9083/2020, 9084/2020, 9085/2020, 9087/2020, 9088/2020, 9089/2020, 9090/2020, 9092/2020, 9093/2020, 9096/2020, 9097/2020, 9098/2020, 9099/2020, 9100/2020, 9105/2020, 9106/2020, 9107/2020, 9108/2020, 9109/2020, 9110/2020, 9111/2020, 9191/2020, 9193/2020, 9197/2020, 9200/2020, 9201/2020, 9203/2020, 9204/2020, 9229/2020, 9231/2020, 9232/2020, 9233/2020, 9236/2020, 9242/2020, 9243/2020, 9244/2020, 9246/2020, 9252/2020, 9253/2020, 9257/2020, 9258/2020, 9259/2020, 9261/2020, 9265/2020, 9266/2020, 9267/2020, 9270/2020, 9271/2020, 9273/2020, 9274/2020, 9278/2020, 9279/2020, 9281/2020, 9283/2020, 9284/2020, 9285/2020, 9288/2020, 9289/2020, 9291/2020, 9294/2020, 9295/2020, 9298/2020, 9300/2020, 9301/2020, 9303/2020, 9304/2020, 9305/2020, 9308/2020, 9309/2020, 9312/2020, 9325/2020, 9326/2020, 9327/2020, 9330/2020, 9331/2020, 9334/2020, BA Nos.9010 & 9013/2020 245 9337/2020, 9339/2020, 9342/2020, 9345/2020, 9346/2020, 9347/2020, 9348/2020, 9350/2020, 9352/2020, 9356/2020, 9364/2020, 9365/2020, 9368/2020, 9369/2020, 9371/2020, 9372/2020, 9373/2020, 9374/2020, 9375/2020, 9377/2020, 9380/2020, 9381/2020, 2/2021, 81/2021, 83/2021, 84/2021, 87/2021, 88/2021, 91/2021, 92/2021, 94/2021, 96/2021 and 97/2021] Dated this the 5th day of January 2021 These are applications seeking regular bail filed under Section 439 Cr.PC.

2. The applicants in Bail Appl. Nos.9010/2020, 9011/2020, 9012/2020, 9021/2020, 9023/2020, 9024/2020, 9025/2020, 9026/2020, 9027/2020, 9028/2020, 9030/2020, 9031/2020, 9086/2020, 9091/2020, 9094/2020, 9095/2020, 9101/2020, 9102/2020, 9103/2020, 9104/2020, 9189/2020, 9190/2020, 9194/2020, 9195/2020, 9196/2020, 9198/2020, 9199/2020, 9202/2020, 9205/2020, 9230/2020, 9234/2020, 9235/2020, 9237/2020, 9238/2020, 9239/2020, 9240/2020, 9241/2020, 9245/2020, 9247/2020, 9248/2020, 9249/2020, 9250/2020, 9251/2020, 9254/2020, 9255/2020, 9256/2020, 9260/2020, 9262/2020, 9263/2020, 9264/2020, 9268/2020, 9269/2020, 9272/2020, 9275/2020, 9276/2020, 9277/2020, 9280/2020, 9282/2020, 9286/2020, 9287/2020, 9290/2020, 9292/2020, 9293/2020, 9296/2020, 9297/2020, 9299/2020, 9302/2020, 9306/2020, 9307/2020, 9310/2020, 9311/2020, BA Nos.9010 & 9013/2020 246 9313/2020, 9314/2020, 9315/2020, 9316/2020, 9317/2020, 9318/2020, 9319/2020, 9320/2020, 9321/2020, 9322/2020, 9323/2020, 9324/2020, 9328/2020, 9329/2020, 9332/2020, 9333/2020, 9335/2020, 9336/2020, 9338/2020, 9340/2020, 9341/2020, 9343/2020, 9344/2020, 9349/2020, 9351/2020, 9353/2020, 9354/2020, 9355/2020, 9357/2020, 9358/2020, 9359/2020, 9360/2020, 9361/2020, 9362/2020, 9363/2020, 9366/2020, 9367/2020, 9370/2020, 9376/2020, 9378/2020, 9379/2020, 77/2021, 78/2021, 79/2021, 80/2021, 82/2021, 85/2021, 86/2021, 89/2021, 90/2021, 93/2021, 95/2021 and 98/2021 are accused Nos.1 to 4, while the applicant in all the other cases is accused No.5 in the crimes referred to above. The accused are facing accusations for offences punishable under Sections 406 and 420 read with Section 34 IPC and under Section 5 of the Kerala Protection of Interest of Depositors in Financial Establishments Act, 2013 (Act 7 of 2015), Sections 3, 21(2)(3) and 5 read with Sections 23 and 25(1) of Banning of Unregulated Deposits Schemes Act, 2019 and Section 45(s) of the Reserve Bank of India Act, 1934, Sections 17 and 18 of Kerala Money Lenders Act, 1958 and Section 5 of Protection of Interests of Depositors in Financial Institutions Act, 2013 (Act 7 of 2015).

3. The first accused is the Managing Director/Managing Partner of the institutions named M/s.Popular Finance and its sister concerns. The BA Nos.9010 & 9013/2020 247 second accused, Prabha Thomas, is his wife, while accused Nos.3 to 5 are their daughters. They are all partners/directors of the institutions conducted by A1 in different names. The allegation against the accused persons is that they had collected money from various persons dishonestly inducing them to deliver the money on account of returning the same with very high interests and accordingly, the money was deposited by the persons in the different institutions belonging to the accused, namely M/s.Popular Finance, M/s.Popular Marine Products, M/s.Marirani Trading LLP etc. Promises were given to the depositors that their amounts would be doubled in seven years. However, the depositors were not given the money and cheated. The accused also committed violation of the various provisions of the Acts stated above.

4. The applicants state that the allegations are not true and that they did not induce the depositors to deposit money with the intention to misappropriate the amounts. But because of the pandemic situation, they were not able to return the money, when all the depositors demanded return of their money. The money received from the depositors are deposited in the various establishments which are making profit and the money received could not be left to lie idle and that is why it was deposited in profit making firms and Companies. Only then would the accused be able to return their money with the promised interests.

5. The applicants were arrested on different dates. There are a BA Nos.9010 & 9013/2020 248 number of cases registered against them. In some of the cases they had already completed the statutory period of 90 days and have been granted statutory bail. In yet other cases, they are yet to complete the statutory period. But they have been granted regular bail by the jurisdictional court.

6. As per the order of this Court, the investigation in all the cases concerning the accused persons were ordered to be transferred to the Central Bureau of Investigation. Accordingly, the CBI have taken control of the investigation. It is submitted by the learned Standing Counsel appearing for the CBI that the CBI is making an application before the court which directed registration of separate FIRs in each of the complaints received against the accused to consolidate all the complaints together and to file a single FIR against the accused before the CBI Court. While directing the investigation to be conducted by the CBI, this Court had directed the Special Court constituted for trying offences registered by the CBI in the Special Court. However, the FIR is yet to be filed and it is likely that it may be delayed. The learned counsel appearing for the applicants therefore, seeks bail on the premise that the applicants have all been subjected to custodial interrogation in the different cases. All the documents have been seized and therefore, there is no possibility of the applicants being subjected to custodial interrogation again. They are willing to cooperate with the investigation. In matters where they have been granted bail, they are directed to surrender their passports and BA Nos.9010 & 9013/2020 249 conditions have been imposed directing them not to tamper with evidence and also directed them to appear before the investigating officer to cooperate with the investigation. It is submitted that the applicants are willing to abide by any condition that may be imposed by this Court.

7. Under the circumstances, I find that further incarceration of the applicants may not be required. However, some more FIRs are yet to be registered against the applicants in consequence of the receipt of further complaints against them by depositors who have not yet filed any complaint. In those cases, the applicants could be arrested and also be subjected to custodial interrogation, if so required by the CBI. In the pending cases in which the applicants have filed the aforesaid applications, I find that there is no need to detain them for any reason. Under the circumstances, the bail applications are all allowed and the applicants are directed to be released on bail on execution of a bond for Rs.5,00,000/- (Rupees five lakhs only) each in each of the cases, with two solvent sureties each for the like amount to the satisfaction of the jurisdictional court, which had remanded them, and in case, the matters are transferred to the CBI Court, the same bail bond shall continue. The granting of bail will also be on the following further conditions:

(i) They shall appear before the investigating officer as and when called for and cooperate with the investigation.
(ii) They shall not tamper with evidence or intimidate or influence BA Nos.9010 & 9013/2020 250 the witnesses.
(iii) They shall surrender their passports before the jurisdictional court.
(iv) They shall not get involved in any similar offence during the currency of the bail.

In case of breach of any of the above bail conditions, the prosecution is at liberty to approach the jurisdictional court for cancellation of the bail.

Sd/-

ASHOK MENON JUDGE jg