Jammu & Kashmir High Court - Srinagar Bench
Nasima Begum & Ors vs National Insurance Company Ltd. And Ors on 9 February, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 256
After Notice List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR.
*******
RPC No. 04/2019 (RP No. 15/2019)
Nasima Begum & Ors
...Petitioner(s)
Through: Mr. Majid Bashir, Advocate vice
Mr. B. A. Tak, Advocate
Vs
National Insurance Company Ltd. and Ors
...Respondent(s)
Through: None
CORAM:
Hon'ble Ms. Justice Sindhu Sharma, Judge
ORDER
09.02.2021 Registry to annex the scanned copy of record of CMA No. 116/2017. Response, if any, by or before the next date.
List on 12th April, 2021.
(Sindhu Sharma) Judge Srinagar.
09.02.2021 "Sakeena"
SAKEENA MOLVI I attest to the accuracy and authenticity of this document 21.02.2021 22:50