Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Section 8(2)] [Section 8] [Entire Act] Union of India - Subsection Section 8(2)(a) in The Hindu Minority And Guardianship Act, 1956 (a)mortgage or charge, or transfer by sale, gift, exchange or otherwise, any part of the immovable property of the minor; or