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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Goa - Subsection

Section 192(8) in Goa Prisons Rules, 2006

(8)Physical Training and drill parades. - After the morning ablutions are over, the Jailor shall divide the prisoners into suitable batches for physical training and drill. Each batch shall be placed in charge of a Jail Guard who shall conduct the physical training and drill parade under the supervision of the Head guard or Head Warder cum P.T. Instructor.