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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(1)(a) in The Delhi Lands Reforms Act, 1954

(a)[ Persons in the armed forces of the Union and the dependents of such of those persons as are killed in action, special preference being given in the case of persons decorated for gallantry.] [Inserted by Act 38 of 1965, section 14]
(aa)[] [Clause (a) re-lettered as clause (aa) by Act 38 of 1965 section 14] a co- operative farm established under this Act holding land within l the jurisdiction of the Gaon Sabha to enable it to possess a suitable area of agricultural or cultivable land,