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State of Jharkhand - Section

Section 136 in Bihar Education Code, 1961

136. Notice of Inspection.

- Ordinarily notice of the date of inspection should be sent to high, middle and training schools, with the intimation that work should go on as usual. A form has been drawn up on which Headmasters should supply to the inspecting officers the information which he requires. This should be ready for his perusal on his arrival.(Cf. R. & O. page 103.)